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Allahabad High Court judgments, 1886

149 judgments · page 1 of 8

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High Courts23 Dec 1886Dismissed

The Mussoorie Bank, Limited Vs Barlow

Allahabad High Court · (1887) ILR (All) 188

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High Courts23 Dec 1886

Kazi Hamid Ali Vs Girraj Bakhsh

Allahabad High Court · (1887) ILR (All) 340

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High Courts22 Dec 1886Dismissed

Imam Ali Shah Vs Khuda Bakhsh and Others

Allahabad High Court · (1887) ILR (All) 339

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High Courts22 Dec 1886Disposed Of

Radha Prasad Singh Vs Jugal Das

Allahabad High Court · (1887) ILR (All) 185

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High Courts20 Dec 1886Allowed

Gangia Vs Rangi Singh

Allahabad High Court · (1887) ILR (All) 173

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High Courts17 Dec 1886Allowed

Deodat Vs Sheoambar and Others

Allahabad High Court · (1887) ILR (All) 168

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High Courts15 Dec 1886Dismissed

Sant Lal and Another Vs Ramji Das and Others

Allahabad High Court · (1887) ILR (All) 167

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High Courts13 Dec 1886Allowed

Ramsidh Pande Vs Balgobind and Others

Allahabad High Court · (1887) ILR (All) 158

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High Courts10 Dec 1886Allowed

Dinu and Others Vs Kudrat and Others

Allahabad High Court · (1887) ILR (All) 155

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High Courts10 Dec 1886Dismissed

Girdhari Lal Vs W. Crawford

Allahabad High Court · (1887) ILR (All) 147

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High Courts07 Dec 1886Dismissed

Chandi Din and Another Vs Naraini Kuar

Allahabad High Court · (1887) ILR (All) 467

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High Courts07 Dec 1886Dismissed

Balbir Singh Vs Ajudhia Prasad and Others Jagraj Singh Vs Ajudhia Prasad and Others

Allahabad High Court · (1887) ILR (All) 142

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High Courts06 Dec 1886Dismissed

Gula Kuar Vs Baldeo and Others

Allahabad High Court · (1887) ILR (All) 129

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High Courts06 Dec 1886Disposed Of

Durga Prasad Vs Rachla Kuar and Others

Allahabad High Court · (1887) ILR (All) 140

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High Courts04 Dec 1886Disposed Of

Man Singh Vs Muhammad Sami-ud-din

Allahabad High Court · (1887) ILR (All) 125

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High Courts02 Dec 1886

Kutub Husain Vs Muhammad Abdul Kadir Kutub Husain Vs Kamal-ud-din Ahmad

Allahabad High Court · (1887) ILR (All) 136

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High Courts01 Dec 1886Disposed Of

In Re: West Hopetown Tea Company, Limited.

Allahabad High Court · (1887) ILR (All) 180

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High Courts30 Nov 1886Disposed Of

Queen-Empress Vs Rahat Alikhan

Allahabad High Court · (1887) ILR (All) 210

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High Courts27 Nov 1886Allowed

Gopi Vs Kassa Mal

Allahabad High Court · (1887) ILR (All) 120

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High Courts25 Nov 1886Dismissed

Baldeo Vs Bismillah Begam and Others

Allahabad High Court · (1887) ILR (All) 118

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