Allahabad High Court Judgments 1982

High Courts24 Dec 1982Allowed

A.L. Birla Vs State of U. P. and Another

Allahabad High Court · (1983) 7 ACR 109

Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 22Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1954 — Rule 87, 88

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High Courts24 Dec 1982Allowed

A.L. Birla Vs State of U.P. and Another

Allahabad High Court · (1983) 9 AWC 191 : (1983) CriLJ 741

Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 22

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High Courts23 Dec 1982Dismissed

Aziz Ahmad Vs Additional District Judge and Others

Allahabad High Court · (1982) AWC 850

Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 20, 3, 39

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High Courts22 Dec 1982

Pauhari Vs Sahaik Sanchalak Chakbandi and Another

Allahabad High Court · (1984) RD 344

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19

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High Courts22 Dec 1982

Ram Shankar Vs District Magistrate and Others

Allahabad High Court · (1982) 12 AHC CK 0012

Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 21G, 21Q, 21R

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High Courts21 Dec 1982

Sheikh Shamshad Ahmad and Others Vs Union of India (UOI) and Another

Allahabad High Court · (1982) 12 AHC CK 0007

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1

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High Courts20 Dec 1982Dismissed

Smt. Mahadevi Vs The Chief Judicial Magistrate (Prescribed Authority) and Another

Allahabad High Court · (1982) 12 AHC CK 0045

Uttar Pradesh Municipalities Act, 1916 — Section 128(1), 144, 147(1), 147(2), 147(3)

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High Courts20 Dec 1982Dismissed

Surendra Puri Vs State of Uttar Pradesh and Another

Allahabad High Court · (1983) 7 ACR 311

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7

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High Courts20 Dec 1982

Radhey Shyam Vs State

Allahabad High Court · (1983) 7 ACR 346

Arms Act, 1959 — Section 25Explosives Act, 1884 — Section 5Penal Code, 1860 (IPC) — Section 302

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High Courts17 Dec 1982Dismissed

Smt. Pratipal Kaur Vs Inspecting Assistant Commissioner of Income Tax

Allahabad High Court · (1984) 145 ITR 19 : (1984) 17 TAXMAN 127

Income Tax Act, 1961 — Section 269C, 269D, 269D(1)Income Tax Act, 1961 — Section 269C, 269D, 269D(1)Income Tax Act, 1961 — Section 269C, 269D, 269D(1)

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High Courts17 Dec 1982

Baij Nath Vs Nagar Palika and Others

Allahabad High Court · (1982) 12 AHC CK 0023

Constitution of India, 1950 — Article 19, 19(1), 226Uttar Pradesh Municipalities Act, 1916 — Section 241, 241(1), 298, 298(2)Uttar Pradesh Town Areas Act, 1914 — Section 30(2)

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High Courts16 Dec 1982Allowed

Smt. Bina Agarwal alias Shahjahan Begum Vs Mahesh Chandra Agarwal and Another

Allahabad High Court · (1983) 7 ACR 149

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts16 Dec 1982Dismissed

Jawahar Traders Vs Commissioner of Sales Tax

Allahabad High Court · (1984) 57 STC 299

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High Courts16 Dec 1982Allowed

Lal Chand and another Vs State of U.P.and others

Allahabad High Court · (1982) 12 AHC CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 173(5), 239

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High Courts16 Dec 1982

Commissioner of Income Tax Vs Gupta Stores

Allahabad High Court · (1983) 34 CTR 324 : (1983) 142 ITR 123 : (1983) 13 TAXMAN 305

Income Tax Act, 1961 — Section 188Income Tax Act, 1961 — Section 188Income Tax Act, 1961 — Section 188

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High Courts16 Dec 1982

Nanhey Vs The VIth Additional District Judge and Others

Allahabad High Court · (1982) 12 AHC CK 0006

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(2)Constitution of India, 1950 — Article 226

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High Courts16 Dec 1982

Suresh Vs U.P. Board of Revenue and Others

Allahabad High Court · (1982) 12 AHC CK 0004

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18

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High Courts15 Dec 1982

Ishtiaq Ali Vs The State of Uttar Pradesh and Others

Allahabad High Court · (1983) CriLJ 1180

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 21, 22, 226

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High Courts14 Dec 1982Dismissed

Asghear Ali Mohammad Ilyas and Another Vs State of Uttar Pradesh and Others

Allahabad High Court · (1983) 37 CTR 223 : (1983) 143 ITR 898

Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(1A), 3AA, 3BUttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(1A), 3AA, 3BUttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(1A), 3AA, 3B

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High Courts13 Dec 1982Dismissed

Sudhakar Shukla and Others Vs Rajesh Kumar Agarwal

Allahabad High Court · (1982) 12 AHC CK 0039

Civil Procedure Code, 1908 (CPC) — Section 9Rent Control Act, 1972 — Section 26, 28, 29, 29(1), 37Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 26, 26(2), 28, 28(6), 38

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Allahabad High Court judgments, 1982