High Courts23 Dec 1908Allowed
Har Prasad Vs Raghunandan Prasad and Others
Allahabad High Court · 1 Ind. Cas. 825
Transfer of Property Act, 1882 — Section 100
COURT ARCHIVE
Allahabad High Court judgments, 1908
160 judgments · page 1 of 8
High Courts23 Dec 1908
Raghunandan Prasad and Others Vs Har Prasad
Allahabad High Court · (1909) ILR (All) 166
High Courts22 Dec 1908Disposed Of
Ganga Dayal and Another Vs Mani Ram and Others
Allahabad High Court · 1 Ind. Cas. 824
Limitation Act, 1963 — Section 8Transfer of Property Act, 1882 — Section 99
High Courts22 Dec 1908Dismissed
Musammat Kaunsilla Vs Gajadhar and Another
Allahabad High Court · 1 Ind. Cas. 761
High Courts22 Dec 1908Disposed Of
Ganga Dayal Vs Mani Ram and Others
Allahabad High Court · (1909) ILR (All) 156
High Courts21 Dec 1908Dismissed
Robert Skinner and Others Vs Chandan Singh and Others
Allahabad High Court · 2 Ind. Cas. 215
Evidence Act, 1872 — Section 35
High Courts21 Dec 1908Dismissed
Chandan Singh and Another Vs Robert Skinner and Beshun and Others
Allahabad High Court · (1909) ILR (All) 247
High Courts18 Dec 1908
Kali Charan Mukerji Vs Emperor
Allahabad High Court · 2 Ind. Cas. 154
Penal Code, 1860 (IPC) — Section 506, 507
High Courts16 Dec 1908Allowed
Behari Bharthi Vs Bhagwan Gir and Others
Allahabad High Court · (1909) ILR (All) 114 : 1 Ind. Cas. 162
High Courts14 Dec 1908Allowed
Wazir Khan Vs Naqul Yawar and Others
Allahabad High Court · 1 Ind. Cas. 163
High Courts14 Dec 1908Dismissed
Emperor Vs Gutali
Allahabad High Court · 1 Ind. Cas. 765
Penal Code, 1860 (IPC) — Section 302
High Courts14 Dec 1908Disposed Of
Bhagwati Vs Banwari Lal and Others
Allahabad High Court · (1909) ILR (All) 82
High Courts14 Dec 1908Dismissed
Badal Singh and Others Vs Gopal Prasad and Another
Allahabad High Court · (1909) ILR (All) 111
High Courts14 Dec 1908Dismissed
Jhingai Singh Vs Ram Partap
Allahabad High Court · (1909) ILR (All) 150 : 1 Ind. Cas. 762
High Courts14 Dec 1908Dismissed
Gopal Prasad and Another Vs Badal Singh
Allahabad High Court · 1 Ind. Cas. 819
High Courts14 Dec 1908
Musammat Bhagwati Vs Banwari Lal and Others
Allahabad High Court · 1 Ind. Cas. 416
Transfer of Property Act, 1882 — Section 55
High Courts10 Dec 1908Dismissed
Jamna Prasad and Others Vs Jagdeo and Others
Allahabad High Court · 1 Ind. Cas. 83
High Courts07 Dec 1908Disposed Of
Muhammad Yahya and Others Vs Rashid-Ud-Din and Others
Allahabad High Court · 1 Ind. Cas. 5(1)