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Allahabad High Court judgments, 1908

160 judgments · page 8 of 8

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High Courts07 Feb 1908

Bihari Lal Vs Babu Singh and Another

Allahabad High Court · (1908) ILR (All) 156

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High Courts07 Feb 1908Dismissed

Sundar Deo Vs Bhagwan Das and Others

Allahabad High Court · (1908) ILR (All) 165

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High Courts07 Feb 1908Dismissed

Khubi Ram and Another Vs Tikam Singh and Another

Allahabad High Court · (1908) ILR (All) 163

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High Courts07 Feb 1908

Ram Saran Das Vs Narpat and Another

Allahabad High Court · (1908) ILR (All) 162

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High Courts06 Feb 1908

In Re: Sheikh Ali Ahmad

Allahabad High Court · 1 Ind. Cas. 209

Court Fees Act, 1870 — Section 5
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High Courts05 Feb 1908Dismissed

Panna Lal Vs Emperor

Allahabad High Court · 2 Ind. Cas. 192

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High Courts03 Feb 1908Dismissed

Negi Puran Singh Vs Bahadur Singh

Allahabad High Court · (1908) ILR (All) 151

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High Courts01 Feb 1908Allowed

Abdul Jalil Vs Humera Bibi and Others

Allahabad High Court · 2 Ind. Cas. 463

Civil Procedure Code, 1908 (CPC) — Section 36, 66
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High Courts01 Feb 1908

Jafri Khanum Vs Fahmida Khanum

Allahabad High Court · (1908) 02 AHC CK 0004

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High Courts29 Jan 1908Dismissed

Kishan Lal Vs Umrao Singh

Allahabad High Court · (1908) ILR (All) 146

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High Courts29 Jan 1908Dismissed

Abdul Latif Khan and Another Vs Firozi Begam

Allahabad High Court · (1908) 01 AHC CK 0005

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High Courts28 Jan 1908Allowed

Makund Rao Vs Janki Bai and Another

Allahabad High Court · (1908) ILR (All) 141

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High Courts28 Jan 1908

Bindeshri Prasad Vs Mahadeo Prasad

Allahabad High Court · (1908) ILR (All) 137

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High Courts18 Jan 1908Dismissed

Thakur Prasad and Others Vs Sheoram Tiwari

Allahabad High Court · (1908) ILR (All) 136

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High Courts18 Jan 1908Dismissed

Ganga Dei Vs Badam and Others

Allahabad High Court · (1908) ILR (All) 134

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High Courts09 Jan 1908

Niranjan Vs Gajadhar

Allahabad High Court · (1908) ILR (All) 133

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High Courts04 Jan 1908Dismissed

Bhura Vs Shahab-ud-Din

Allahabad High Court · (1908) ILR (All) 128

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High Courts04 Jan 1908Disposed Of

Tejpal Vs Girdhari Lal

Allahabad High Court · (1908) ILR (All) 130

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High Courts04 Jan 1908

Baijnath Singh Vs Paltu and Others

Allahabad High Court · (1908) ILR (All) 125

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High Courts02 Jan 1908Dismissed

Kunjal Vs Ajudhia and Others and Gauri Shankar and Another

Allahabad High Court · (1908) ILR (All) 123

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