High Courts27 Dec 1912Dismissed
Hori Lal and Another Vs Munman Kunwar and Others
Allahabad High Court · (1912) 12 AHC CK 0013
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 1 of 24
High Courts16 Dec 1912Allowed
Atma Ram and Others Vs Ugra Sain and Others
Allahabad High Court · 18 Ind. Cas. 697
Registration Act, 1908 — Section 32
High Courts16 Dec 1912Disposed Of
Atma Ram and Others Vs Ugra Sen and Others
Allahabad High Court · (1913) ILR (All) 134
High Courts14 Dec 1912Disposed Of
Loknath and Another Vs Manorath Ram and Another
Allahabad High Court · 18 Ind. Cas. 613
High Courts14 Dec 1912
Jadunandan Lal Vs Daulat Rai and Others
Allahabad High Court · 18 Ind. Cas. 640
High Courts13 Dec 1912Dismissed
Ralli Brothers Vs Ambika Prasad
Allahabad High Court · (1913) ILR (All) 132
High Courts13 Dec 1912Dismissed
Babu Ram Vs Jodha Singh and Others
Allahabad High Court · 18 Ind. Cas. 690
Limitation Act, 1963 — Article 116
High Courts13 Dec 1912Dismissed
Ralli Brothers Vs Amluka Prasad
Allahabad High Court · 18 Ind. Cas. 699
High Courts13 Dec 1912Dismissed
Har Narayan Vs Sheo Prasad
Allahabad High Court · 18 Ind. Cas. 95
Limitation Act, 1963 — Section 9
High Courts12 Dec 1912Dismissed
Buldeo Vs Edward Gardner and Others
Allahabad High Court · 18 Ind. Cas. 286
Registration Act, 1908 — Section 32
High Courts10 Dec 1912Dismissed
Bhagwati Prasad Vs Bhagwati Prosad and Others
Allahabad High Court · 17 Ind. Cas. 846
High Courts10 Dec 1912Dismissed
Baldeo Prasad Shukul and Another Vs Mahabir Prasad Misir
Allahabad High Court · 18 Ind. Cas. 99
Transfer of Property Act, 1882 — Section 101
High Courts10 Dec 1912
Bhagwati Prasad Vs Bhagwati Prasad and Others
Allahabad High Court · (1913) ILR (All) 126
High Courts09 Dec 1912Disposed Of
Satya Shankar Ghosal and Others Vs Maharaj Narain Choudhri and Others
Allahabad High Court · 17 Ind. Cas. 728
High Courts09 Dec 1912Dismissed
Kalian and Others Vs Sadho Lal and Others
Allahabad High Court · 18 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8, 148
High Courts09 Dec 1912Disposed Of
Satya Shankar Ghoshal and Others Vs Maharaj Narain Sheopuri and Others
Allahabad High Court · (1913) ILR (All) 119
High Courts09 Dec 1912Dismissed
Sadho Lal and Others Vs Kalian and Others
Allahabad High Court · (1913) ILR (All) 116
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts07 Dec 1912Dismissed
Anant Ram and Others Vs Raja Sheoraj Singh and Others
Allahabad High Court · 18 Ind. Cas. 305
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts07 Dec 1912
Jambu Prasad Vs Nawab Aftab Ali Khan
Allahabad High Court · 18 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 110Registration Act, 1908 — Section 33
High Courts06 Dec 1912Disposed Of
Bhagwati Misir Vs Ram Dayal
Allahabad High Court · 18 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 476