High Courts22 Dec 1911Allowed
Mirza Abdullah Beg and Others Vs Abdul Hasan and Others
Allahabad High Court · 13 Ind. Cas. 350
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Allahabad High Court judgments, 1911
252 judgments · page 1 of 13
High Courts22 Dec 1911Dismissed
Jackson Vs Jackson
Allahabad High Court · 13 Ind. Cas. 958
Divorce Act, 1869 — Section 19
High Courts22 Dec 1911Dismissed
Esther Marie Jackson Vs Frederick Ormond Layland Jackson
Allahabad High Court · (1912) ILR (All) 203
High Courts22 Dec 1911Dismissed
Baldeo Singh and Another Vs Hira Lal and Another
Allahabad High Court · 13 Ind. Cas. 951
High Courts21 Dec 1911Allowed
Hardey Narain and Another Vs Mrs. Powell and Others
Allahabad High Court · 13 Ind. Cas. 420
High Courts20 Dec 1911Dismissed
Ajodhia Parshad Vs Ram Lal and Another
Allahabad High Court · 13 Ind. Cas. 284
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts20 Dec 1911Dismissed
Ajudhia Prasad Vs Ram Lal and Another
Allahabad High Court · (1912) ILR (All) 197
High Courts19 Dec 1911Dismissed
Nath Mal Das Vs Dalip Singh and Others
Allahabad High Court · 13 Ind. Cas. 401
High Courts19 Dec 1911Dismissed
Ram Prasad Vs Musammat Bedo
Allahabad High Court · 13 Ind. Cas. 436
Transfer of Property Act, 1882 — Section 123, 51
High Courts19 Dec 1911Allowed
Balmakund Vs Emperor
Allahabad High Court · 13 Ind. Cas. 778
Stamp Act, 1899 — Section 65
High Courts19 Dec 1911
Fakhran Bibi Vs Nageshar Ram and Another
Allahabad High Court · 13 Ind. Cas. 954
High Courts18 Dec 1911Dismissed
Chhittar Kunwar Vs Gaura Kunwar
Allahabad High Court · (1912) ILR (All) 189
High Courts16 Dec 1911Partly Allowed
Lachhmi Narain Vs Turab-un-nissa
Allahabad High Court · 14 Ind. Cas. 505
High Courts16 Dec 1911
Dirg Bijai Singh Vs Bhan Partab Shah Singh and Another
Allahabad High Court · 13 Ind. Cas. 945
High Courts14 Dec 1911Dismissed
Musammat Kashmire Vs Ramsaran and Others
Allahabad High Court · 13 Ind. Cas. 416
High Courts14 Dec 1911Dismissed
Sri Maharaja Parbhu Narain Singh Vs Lalji Singh and Others
Allahabad High Court · 13 Ind. Cas. 187
Civil Procedure Code, 1882 — Section 230Civil Procedure Code, 1908 (CPC) — Section 48, 98