High Courts23 Nov 1911
Ganpat Prasad and Another Vs Arju
Allahabad High Court · 13 Ind. Cas. 94
Contract Act, 1872 — Section 235
COURT ARCHIVE
Allahabad High Court judgments, 1911
252 judgments · page 3 of 13
High Courts23 Nov 1911Dismissed
Kuar Radhka Raman Parshad and Others Vs Musammat Gulzari Kuar
Allahabad High Court · 13 Ind. Cas. 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 104
High Courts22 Nov 1911Dismissed
Abdul Hakim Khan and Another Vs Chandan and Another
Allahabad High Court · 13 Ind. Cas. 83
Registration Act, 1908 — Section 77
High Courts22 Nov 1911Dismissed
Lekhraj Kunwar Vs Harpal Singh and Others
Allahabad High Court · (1912) ILR (All) 65
High Courts22 Nov 1911Dismissed
Chandan and Others Vs Abdul Hakim Khan and Another
Allahabad High Court · (1912) ILR (All) 165
High Courts21 Nov 1911Disposed Of
Jagarnath Ojha Vs Ram Phal and Others
Allahabad High Court · (1912) ILR (All) 150
High Courts21 Nov 1911Dismissed
Kedar Nath Kasondhan and Another Vs Naipal Singh and Others
Allahabad High Court · (1912) ILR (All) 155
High Courts18 Nov 1911Allowed
Ram Sarup Vs Jasodha Kunwar and Others
Allahabad High Court · (1912) ILR (All) 158
High Courts18 Nov 1911Allowed
Sarovi Begam Vs Haider Shah and Others
Allahabad High Court · 13 Ind. Cas. 404
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts18 Nov 1911Allowed
Ram Sarup Vs Musammat Jasoda Kunwar and Others
Allahabad High Court · 13 Ind. Cas. 138
High Courts16 Nov 1911Allowed
Abdul Ghani Vs Abdul Majid
Allahabad High Court · 13 Ind. Cas. 116
Limitation Act, 1963 — Section 5
High Courts16 Nov 1911Allowed
Huran Bibi and Another Vs Hingan Bibi
Allahabad High Court · (1912) ILR (All) 148
High Courts15 Nov 1911Dismissed
Nawab Nurullah Khan Vs Musammat Hayatunnissa and Others
Allahabad High Court · 13 Ind. Cas. 155
High Courts14 Nov 1911Allowed
Janki Prashad Vs Thakur Das Mukherjee and Others
Allahabad High Court · 13 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Nov 1911Disposed Of
Shami Nath Chaudhri Vs Ramjas and Others
Allahabad High Court · (1912) ILR (All) 143
High Courts10 Nov 1911Dismissed
Shankar Lal and Another Vs Sarup Lal and Another
Allahabad High Court · (1912) ILR (All) 140
High Courts10 Nov 1911Dismissed
Shankar Lal and Another Vs Saruplal and Another
Allahabad High Court · 13 Ind. Cas. 19
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Specific Relief Act, 1877 — Section 42