High Courts09 Nov 1911Dismissed
Abdulla and Others Vs Ram Lal and Others
Allahabad High Court · (1911) 11 AHC CK 0032
COURT ARCHIVE
Allahabad High Court judgments, 1911
252 judgments · page 4 of 13
High Courts09 Nov 1911Dismissed
Qudrat Ullah Vs Chunni Mal
Allahabad High Court · 13 Ind. Cas. 60
Evidence Act, 1872 — Section 114
High Courts09 Nov 1911
Ramnath Zutshi Vs The Secretary of State for India in Council
Allahabad High Court · 13 Ind. Cas. 46
Contract Act, 1872 — Section 74
High Courts08 Nov 1911Dismissed
Lala Ganpat Rai Vs Munni Lal and Another
Allahabad High Court · 13 Ind. Cas. 34
High Courts08 Nov 1911Allowed
Munni Lal and Another Vs Ganpat Rai
Allahabad High Court · (1912) ILR (All) 135
High Courts07 Nov 1911Dismissed
Nand Ram Vs Bhupal Singh and Others
Allahabad High Court · (1912) ILR (All) 126
High Courts07 Nov 1911Dismissed
Gaura Bibi and Others Vs Ghasita
Allahabad High Court · (1911) 11 AHC CK 0027
High Courts04 Nov 1911Dismissed
Gokul Chand Vs Shib Charan
Allahabad High Court · 13 Ind. Cas. 59
Transfer of Property Act, 1882 — Section 106
High Courts03 Nov 1911Dismissed
Raghubir Singh and Others Vs Ram Chandar
Allahabad High Court · (1912) ILR (All) 121
High Courts02 Nov 1911Dismissed
Jamna Das Vs Ram Auta Pande and Others
Allahabad High Court · (1912) ILR (All) 63
High Courts02 Nov 1911
Gopi Narain and Others Vs Kunj Behari Lal
Allahabad High Court · (1912) ILR (All) 306
Trusts Act, 1882 — Section 88
High Courts30 Oct 1911Dismissed
Mamraj and Another Vs Brij Lal Chakravarti and Others
Allahabad High Court · (1912) ILR (All) 106
High Courts30 Oct 1911Dismissed
Zaib-Un-Nissa Bibi Vs The Maharaja of Benares and Others
Allahabad High Court · (1912) ILR (All) 109
High Courts26 Oct 1911Dismissed
Emperor Vs Ram Naresh Singh and Others
Allahabad High Court · 13 Ind. Cas. 921
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts26 Oct 1911Dismissed
Bishambhar Nath Vs Bhullo and Others
Allahabad High Court · (1912) ILR (All) 98
High Courts26 Oct 1911Dismissed
Emperoe Vs Ram Naresh Singh and Others
Allahabad High Court · (1912) ILR (All) 118
High Courts26 Oct 1911Allowed
Gur Narain Vs Shadi Lal and Others
Allahabad High Court · (1912) ILR (All) 102
High Courts25 Oct 1911Disposed Of
Emperor Vs Abdul Wahid Khan
Allahabad High Court · (1912) ILR (All) 93