High Courts23 Dec 1943Disposed Of
GOVIND RAM TANSUKH RAI, IN RE.
Allahabad High Court · (1944) 12 ITR 450
COURT ARCHIVE
Allahabad High Court judgments, 1943
98 judgments · page 1 of 5
High Courts17 Dec 1943Disposed Of
Chanda Devi Vs Natthu Singh and Others
Allahabad High Court · AIR 1944 All 88 : (1944) 14 AWR 67
High Courts17 Dec 1943Disposed Of
Parmeshwari Das and Others Vs Angan Lal
Allahabad High Court · AIR 1944 All 81 : (1944) 14 AWR 56
High Courts16 Dec 1943
Mt. Vidyavati alias Munni Vs L. Radhey Lal and Another
Allahabad High Court · AIR 1944 All 83 : (1944) 14 AWR 61
High Courts15 Dec 1943Allowed
Pt. Baijnath Vs Superintendent, Central Jail
Allahabad High Court · AIR 1944 All 62 : (1944) 14 AWR 1
High Courts14 Dec 1943Dismissed
Ghassu and Another Vs Babu Ram and Another
Allahabad High Court · AIR 1944 All 25 : (1944) 14 AWR 34
High Courts29 Nov 1943Dismissed
Chief Inspector of Stamps Vs Ramesh Chandra adopted son of B. Sheo Prasad
Allahabad High Court · AIR 1944 All 84 : (1944) 14 AWR 38
High Courts29 Nov 1943
Prem Pratap Singh Vs Jagat Pratap Kunwar
Allahabad High Court · AIR 1944 All 97 : (1944) 14 AWR 70
High Courts25 Nov 1943Allowed
Ramesh Chand Vs Ganga Narain
Allahabad High Court · (1943) 11 AHC CK 0012
High Courts23 Nov 1943Dismissed
Ali Ahmad Vs Ibadat Ullah Khan and Another
Allahabad High Court · AIR 1944 All 60 : (1944) 14 AWR 6
High Courts22 Nov 1943Dismissed
Suraj Prasad Shukla Vs Uttar Pradesh Government
Allahabad High Court · (1943) 11 AHC CK 0006
High Courts22 Nov 1943Dismissed
Hiralal Vs Gokul and Others
Allahabad High Court · AIR 1944 All 61 : (1944) 14 AWR 4
High Courts22 Nov 1943Disposed Of
Seth Babu Ram and Others Vs Aflatoon and Another
Allahabad High Court · AIR 1944 All 59
High Courts22 Nov 1943Dismissed
Pt. Baldeva Nand Vs Uttar Pradesh Government
Allahabad High Court · (1943) 11 AHC CK 0001
High Courts19 Nov 1943Disposed Of
Sarfaraz Ali Khan Vs Ahmad Kamil Mustafa Khan
Allahabad High Court · AIR 1944 All 104 : (1944) 14 AWR 79
High Courts19 Nov 1943Dismissed
Ram Pratap and Another Vs Emperor
Allahabad High Court · AIR 1944 All 167 : (1944) 14 AWR 121
High Courts15 Nov 1943
Raja Veni Madho Prasad Singh Vs Mirzapur Electric Supply Co., Ltd. and Another
Allahabad High Court · AIR 1944 All 123 : (1944) 14 AWR 93
High Courts09 Nov 1943Allowed
Allah Dia and Another Vs Syed Akhtar Ali
Allahabad High Court · AIR 1944 All 29 : (1943) 13 AWR 301
High Courts08 Nov 1943
Emperor Vs Benjamin Guy Horniman
Allahabad High Court · AIR 1945 All 1 : (1945) 15 AWR 97
High Courts21 Oct 1943Dismissed
L. Bhola Nath Vs Parmeshwari Dayal
Allahabad High Court · AIR 1944 All 35 : (1944) 14 AWR 7