High Courts23 Dec 1936Disposed Of
Ahmad Vs Ram Chander
Allahabad High Court · AIR 1937 All 333
Presidency Small Cause Courts Act, 1882 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 1 of 19
High Courts23 Dec 1936Dismissed
Ziladar Singh Vs Brij Lal Singh
Allahabad High Court · (1936) 12 AHC CK 0022
High Courts23 Dec 1936Disposed Of
Tilak Singh Vs Pradyumna Singh and Others
Allahabad High Court · AIR 1937 All 347
High Courts23 Dec 1936Dismissed
Haji Mohammad Mosa Khan Vs Sri Thakur Gopiji Mahraj
Allahabad High Court · AIR 1937 All 344
High Courts23 Dec 1936Dismissed
Brij Kishore and Another Vs Parshotam Das and Others
Allahabad High Court · AIR 1937 All 303
High Courts23 Dec 1936Dismissed
Namdar Khan and Others Vs Naimul Khan and Others
Allahabad High Court · (1936) 12 AHC CK 0008
High Courts22 Dec 1936Dismissed
Sheo Nayak Vs Babau and Another
Allahabad High Court · (1936) 12 AHC CK 0029
High Courts22 Dec 1936Allowed
Ram Govind Pandey Vs Brij Ratan Das and Another
Allahabad High Court · (1936) 12 AHC CK 0019
High Courts22 Dec 1936Allowed
Narain and Another Vs Mohan Singh
Allahabad High Court · (1936) 12 AHC CK 0011
High Courts22 Dec 1936
Puran Chand Vs Bhagwat Prasad
Allahabad High Court · AIR 1937 All 345
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3, 5
High Courts21 Dec 1936Dismissed
Chandra Sarup and Another Vs Kanhiaiya Lal
Allahabad High Court · (1936) 12 AHC CK 0035
High Courts21 Dec 1936Allowed
Babu Kunj Behari Lal Vs Mt. Ketki Kunwar
Allahabad High Court · AIR 1937 All 395
High Courts21 Dec 1936Dismissed
Nirmal Singh Vs Zamir Uddin Khan and Others
Allahabad High Court · AIR 1937 All 368
High Courts21 Dec 1936Disposed Of
Bhadain Vs Gokul Singh and Others
Allahabad High Court · (1936) 12 AHC CK 0023
High Courts20 Dec 1936Allowed
Shanar Sahai Vs Athar Ali and Others
Allahabad High Court · (1936) 12 AHC CK 0039
Encumbered Estates Act, 1934 — Section 54
High Courts20 Dec 1936Allowed
Kuldip Singh Vs Rafiq Husain
Allahabad High Court · (1936) 12 AHC CK 0038
Agra Tenancy Act, 1926 — Section 29, 32(3)
High Courts18 Dec 1936Allowed
Muhammad Ibrahim Khan and Others Vs Nazir Ahmad and Another
Allahabad High Court · (1936) 12 AHC CK 0040
High Courts18 Dec 1936Allowed
Mohammad Ibrahim Khan and Others Vs Nazir Ahmad and Another
Allahabad High Court · (1936) 12 AHC CK 0031
High Courts18 Dec 1936Disposed Of
Mata Prasad Vs Tika Ram and Another
Allahabad High Court · AIR 1937 All 261