High Courts18 Dec 1936Dismissed
Harindra Nath Mukerji Vs B. Bhola Nath Sahu and Others
Allahabad High Court · (1936) 12 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 2 of 19
High Courts17 Dec 1936Allowed
Beni Ram Mool Chand Vs Ghasi Ram and Others
Allahabad High Court · (1936) 12 AHC CK 0020
High Courts17 Dec 1936Dismissed
Bhagwat Misir Vs Mt. Sheokali Kuar and Others
Allahabad High Court · AIR 1937 All 290
High Courts14 Dec 1936Allowed
Punjab Sugar Mills Co. Ltd. Vs Lakshman Prasad and Others
Allahabad High Court · (1936) 12 AHC CK 0025
High Courts12 Dec 1936Dismissed
Mohammad Idris Khan Vs Ram Narain and Another
Allahabad High Court · (1936) 12 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Encumbered Estates Act, 1934 — Section 46, 6
High Courts12 Dec 1936Allowed
Ganeshilal and Others Vs Radhey Lal and Others
Allahabad High Court · (1936) 12 AHC CK 0002
Encumbered Estates Act, 1934 — Section 4, 6
High Courts10 Dec 1936Dismissed
Nawal Kishore Agarwala Vs Municipal Board and Others
Allahabad High Court · (1936) 12 AHC CK 0010
High Courts09 Dec 1936Dismissed
Soudagar Vs L. Joti Prasad
Allahabad High Court · (1936) 12 AHC CK 0017
High Courts09 Dec 1936Allowed
Ram Dayal and Others Vs Mukat Manohar and Another
Allahabad High Court · (1936) 12 AHC CK 0013
High Courts09 Dec 1936
Khima Nand and Another Vs Emperor Through Prem Singh
Allahabad High Court · 169 Ind. Cas. 622
High Courts08 Dec 1936Allowed
Municipal Board, Moradabad Vs Shiam Lal
Allahabad High Court · (1936) 12 AHC CK 0036
High Courts08 Dec 1936Allowed
Municipal Board Vs Shiam Lal
Allahabad High Court · (1936) 12 AHC CK 0014
High Courts07 Dec 1936Allowed
Jwala Prasad Vs Har Prasad and Others
Allahabad High Court · AIR 1937 All 658
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 52Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts07 Dec 1936Allowed
Hingu Lal Vs Sarju Prasad
Allahabad High Court · AIR 1937 All 363 : 169 Ind. Cas. 135
Limitation Act, 1963 — Article 89
High Courts05 Dec 1936
Sridhar Lal Vs Ram Saroop and Others
Allahabad High Court · (1936) 12 AHC CK 0003
Encumbered Estates Act, 1934 — Section 2(g), 4
High Courts04 Dec 1936Disposed Of
Mahant Ram Kishan Das Vs Badri Bishal and Others
Allahabad High Court · AIR 1937 All 337
High Courts03 Dec 1936Dismissed
Murari Lal and Others Vs Muhammad Samiuddin Ahmad Khan and Others
Allahabad High Court · AIR 1937 All 273