High Courts22 Dec 1906Allowed
Muhammad Ali Khan Vs Mulchand and Others Muhammad Ali Khan Vs Jaddu Bibi and Others
Allahabad High Court · (1907) ILR (All) 235
COURT ARCHIVE
Allahabad High Court judgments, 1906
64 judgments · page 1 of 4
High Courts22 Dec 1906Dismissed
Ram Sarup Vs Ram Dei and Others
Allahabad High Court · (1907) ILR (All) 239
High Courts20 Dec 1906
Daulat and Others Vs Munshi and Others
Allahabad High Court · (1907) ILR (All) 262
High Courts19 Dec 1906Allowed
Raghunath Prasad and Others Vs Jamna Prasad and Another
Allahabad High Court · (1907) ILR (All) 233
High Courts18 Dec 1906Dismissed
Chunni Lal and Others Vs The Nizam''s Guaranteed State Railway Company
Allahabad High Court · (1907) ILR (All) 228
High Courts18 Dec 1906Dismissed
Pirbhu Narain Singh Vs Baldeo Misra
Allahabad High Court · (1907) ILR (All) 260
High Courts17 Dec 1906
Muhammad Rustam Ali Khan Vs Husaini Begam
Allahabad High Court · (1907) ILR (All) 222
High Courts14 Dec 1906Dismissed
Padam Lal Vs Tek Singh and Another
Allahabad High Court · (1907) ILR (All) 217
High Courts14 Dec 1906Dismissed
Gajrajmati Teorain and Others Vs Akbar Hussain and Others
Allahabad High Court · (1907) ILR (All) 196
High Courts13 Dec 1906Dismissed
Fateh Lal and Others Vs Bishambhar Nath
Allahabad High Court · (1907) ILR (All) 176
High Courts12 Dec 1906Allowed
Gaya Din and Others Vs Kashi Gir
Allahabad High Court · (1907) ILR (All) 163
High Courts11 Dec 1906
Beni Pande and Others Vs Raja Kausal Kishore Prasad Mal Bahadur
Allahabad High Court · (1907) ILR (All) 160
High Courts07 Dec 1906Disposed Of
Banwari Lal and Another Vs Niadar
Allahabad High Court · (1907) ILR (All) 158
High Courts07 Dec 1906
Sundar Lal and Others Vs Chhitar Mal and Others
Allahabad High Court · (1907) ILR (All) 215
code of civil procedure section 13
High Courts06 Dec 1906Dismissed
Chhitar Mal Vs Jagan Nath Prasad and Another
Allahabad High Court · (1906) 12 AHC CK 0012
High Courts05 Dec 1906Dismissed
Puran Chand Vs Sheodat Rai
Allahabad High Court · (1907) ILR (All) 212
High Courts05 Dec 1906Allowed
Muhammad Abdul Karim Vs Hashmat-Un-Nissa Begam and Others
Allahabad High Court · (1907) ILR (All) 155
High Courts30 Nov 1906
Preonath Mukerji Vs Bishnath Prasad
Allahabad High Court · (1907) ILR (All) 256
code of civil procedure provisions of section 43.
High Courts27 Nov 1906Allowed
Husaini Begam Vs Khwaja Muhammad Khan and Another
Allahabad High Court · (1907) ILR (All) 151