High Courts22 Dec 1921Dismissed
Anwar Vs Emperor
Allahabad High Court · AIR 1922 All 208 : 67 Ind. Cas. 510
Penal Code, 1860 (IPC) — Section 411Penal Code, 1860 (IPC) — Section 411Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 1 of 21
High Courts22 Dec 1921Dismissed
Emperor Vs Anwar
Allahabad High Court · (1922) ILR (All) 276
Penal Code, 1860 (IPC) — Section 379, 411
High Courts22 Dec 1921Dismissed
Amanat and Others Vs Emperor Through Shakur
Allahabad High Court · AIR 1922 All 184 : 65 Ind. Cas. 424
Penal Code, 1860 (IPC) — Section 297
High Courts21 Dec 1921Allowed
Ajodhia Prasad Vs Musammat Majidan
Allahabad High Court · AIR 1922 All 346 : 64 Ind. Cas. 952
High Courts21 Dec 1921Allowed
Anrudh Kumar and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 436
Penal Code, 1860 (IPC) — Section 476
High Courts21 Dec 1921
Rahmat Ullah and Others Vs Rai Saheb Chaudhri Dharam Singh
Allahabad High Court · 64 Ind. Cas. 948
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Dec 1921Allowed
Hira Lal and Another Vs Allah Baksh
Allahabad High Court · 65 Ind. Cas. 107
High Courts19 Dec 1921Dismissed
Sagar Mal Vs Emperor Through Bhukan Saran
Allahabad High Court · 65 Ind. Cas. 422
High Courts19 Dec 1921
Maqsud Husain Minor through Ibrahim and Another Vs Karimuddin and Others
Allahabad High Court · 64 Ind. Cas. 979
Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19
High Courts17 Dec 1921Dismissed
Ulfat Rai Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1922 All 41 : 65 Ind. Cas. 819
High Courts16 Dec 1921Allowed
W.A. Collard Vs Marie Agnes Collard and W.A. Dutton
Allahabad High Court · 69 Ind. Cas. 579
High Courts16 Dec 1921Dismissed
Lala Lachhmin Das Vs Baba Kali Kamali Wala Ram Nath
Allahabad High Court · 64 Ind. Cas. 990
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)Evidence Act, 1872 — Section 92Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)
High Courts16 Dec 1921Allowed
W.A. Collard Vs Marie Agnes Collard and Another
Allahabad High Court · AIR 1922 All 7 : (1922) ILR (All) 254
High Courts16 Dec 1921Dismissed
Sukhnandan Singh and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 419
High Courts16 Dec 1921Dismissed
Emperor Vs Sukhnandan Singh and Another
Allahabad High Court · (1922) ILR (All) 265
High Courts16 Dec 1921
Baba Ramnath Kalikamli Wala Vs Lachhman Das
Allahabad High Court · (1921) 12 AHC CK 0008
High Courts15 Dec 1921Dismissed
Surjan Singh and Another Vs Musammat Chatura Kunwar
Allahabad High Court · AIR 1922 All 356 : 64 Ind. Cas. 964
North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts15 Dec 1921Disposed Of
Chatura Kunwar Vs Surjan Singh and Others
Allahabad High Court · (1922) ILR (All) 250
North Western Provinces Tenancy Act, 1901 — Section 164
High Courts14 Dec 1921Dismissed
Rai Mahadeo Sahai Vs The Secretary of State for India in Council and Others
Allahabad High Court · 65 Ind. Cas. 255
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts14 Dec 1921
Mahadeo Sahai Vs The Secretary of State for India in Council and Others
Allahabad High Court · AIR 1922 All 1 : (1922) ILR (All) 248
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2