High Courts13 Dec 1921Disposed Of
Ram Sukh Vs Mrs. L.E. O''neal
Allahabad High Court · AIR 1922 All 46 : 65 Ind. Cas. 103
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 2 of 21
High Courts13 Dec 1921
Mrs. L.E. O''Neal Vs Ram Sukh
Allahabad High Court · (1922) ILR (All) 239
Transfer of Property Act, 1882 — Section 54
High Courts11 Dec 1921Allowed
Firm Basdeo Budhsan Vs Niaz Ahmad Khan
Allahabad High Court · 83 Ind. Cas. 745
Provincial Small Cause Courts Act, 1887 — Article 31, 8
High Courts09 Dec 1921Dismissed
Abdul Hakim Khan Vs Ram Gopal and Others
Allahabad High Court · AIR 1922 All 42 : 64 Ind. Cas. 961
Evidence Act, 1872 — Section 92(1)Evidence Act, 1872 — Section 92(1)Evidence Act, 1872 — Section 92(1)
High Courts09 Dec 1921Dismissed
Ram Gopal and Others Vs Abdul Hakim Khan
Allahabad High Court · (1922) ILR (All) 246
Evidence Act, 1872 — Section 92(1)
High Courts09 Dec 1921
Shamsher Singh and Another Vs Pyare Lal and Another
Allahabad High Court · AIR 1922 All 88 : 64 Ind. Cas. 956
High Courts09 Dec 1921
Jahangir Khan Vs Syed Abdur Rahman and Musammat Amna Bibi
Allahabad High Court · 64 Ind. Cas. 943
High Courts08 Dec 1921Allowed
Shyam Lal Vs Musammat Lalli and Another
Allahabad High Court · AIR 1922 All 16 : 65 Ind. Cas. 259
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99
High Courts08 Dec 1921Allowed
Musammat Lalli and Others Vs Shiam Lal
Allahabad High Court · (1922) ILR (All) 231
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99
High Courts06 Dec 1921Dismissed
Abdul Rahman and Others Vs Bashir-Un-Nissa Bibi
Allahabad High Court · (1922) ILR (All) 244
High Courts06 Dec 1921Dismissed
Sheikh Muhammd Yakub and Others Vs Bechu Ahir and Others
Allahabad High Court · 65 Ind. Cas. 251
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts06 Dec 1921Dismissed
O.M. Chiene Vs Bawan Das and Another
Allahabad High Court · (1922) ILR (All) 316
High Courts06 Dec 1921
Bawan Das and Another Vs O.M. Chiene
Allahabad High Court · AIR 1922 All 79 : 64 Ind. Cas. 976
High Courts03 Dec 1921Dismissed
Debi Rai and Others Vs Prahlad Das and Others
Allahabad High Court · AIR 1922 All 87 : (1922) ILR (All) 242
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts03 Dec 1921
Debi Rai and Another Vs Prahlad Das and Others
Allahabad High Court · 65 Ind. Cas. 340
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts02 Dec 1921Disposed Of
Mannu and Another Vs Tulshi
Allahabad High Court · AIR 1922 All 33 : 64 Ind. Cas. 958
High Courts02 Dec 1921Allowed
Beni Madho and Another Vs Sanwar Dat and Others
Allahabad High Court · 64 Ind. Cas. 918
High Courts02 Dec 1921Dismissed
Misri Vs Muhammad Hashim
Allahabad High Court · (1922) ILR (All) 229
Contract Act, 1872 — Section 65
High Courts02 Dec 1921Dismissed
Muhammad Hashim Vs Misri
Allahabad High Court · AIR 1922 All 6 : 65 Ind. Cas. 253
Contract Act, 1872 — Section 65
High Courts02 Dec 1921
Bhola Vs Emperor
Allahabad High Court · AIR 1922 All 86 : 65 Ind. Cas. 438
Criminal Procedure Code, 1898 (CrPC) — Section 110