High Courts17 Nov 1921Dismissed
Lala Jangpal Singh and Another Vs Raja Kushalpal Singh and Others
Allahabad High Court · 70 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 24
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 4 of 21
High Courts10 Nov 1921Disposed Of
Ram Kumar Vs Gokul Prasad Har Prasad
Allahabad High Court · (1922) ILR (All) 176
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 107
High Courts10 Nov 1921
Firm Gokul Prasad Har Prasad Vs Ram Kumar
Allahabad High Court · 64 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 28
High Courts09 Nov 1921Dismissed
Babu Ram Lallan Singh Minor through Musammat Dulhin Dhunraj Kunwari Vs Harakh Narain Rai and Others
Allahabad High Court · AIR 1922 All 463 : 73 Ind. Cas. 920
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts09 Nov 1921Allowed
Mathura Prasad Vs Rameshwar and Another
Allahabad High Court · AIR 1922 All 312 : 65 Ind. Cas. 371
High Courts09 Nov 1921Disposed Of
Rameshwar and Another Vs Mathura Prasad
Allahabad High Court · (1922) ILR (All) 169
High Courts08 Nov 1921
Ram Brichh Rai Vs Deoo Tewari
Allahabad High Court · AIR 1922 All 388 : 65 Ind. Cas. 358
High Courts08 Nov 1921Disposed Off
Deoo Tiwari Vs Ram Brichh Rai
Allahabad High Court · (1922) ILR (All) 166
High Courts05 Nov 1921Dismissed
Muhammad Ata and Others Vs Emperor Through Musammat Nannhon
Allahabad High Court · AIR 1921 All 158 : 67 Ind. Cas. 498
High Courts05 Nov 1921
Sheo Mangal Vs Musammat Hulsa and Others
Allahabad High Court · AIR 1922 All 413 : (1922) ILR (All) 159 : 65 Ind. Cas. 377
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts05 Nov 1921
Ganga Sahai Vs Jaswant and Others
Allahabad High Court · 65 Ind. Cas. 441
Criminal Procedure Code, 1898 (CrPC) — Section 192
High Courts04 Nov 1921Dismissed
Birju Marwari and Others Vs Emperor
Allahabad High Court · AIR 1922 All 387 : 65 Ind. Cas. 491
Criminal Procedure Code, 1898 (CrPC) — Section 531, 9
High Courts29 Sept 1921Dismissed
Ram Prasad Vs Emperor
Allahabad High Court · AIR 1921 All 246(1) : 65 Ind. Cas. 554
High Courts28 Sept 1921
Muhammad Daraz Khan Vs Emperor
Allahabad High Court · AIR 1921 All 55 : 65 Ind. Cas. 558
High Courts28 Sept 1921
Nagina and Others Vs Emperor
Allahabad High Court · AIR 1921 All 215 : 95 Ind. Cas. 477
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 155, 157
High Courts24 Sept 1921Allowed
Bissay Vs Emperor
Allahabad High Court · AIR 1921 All 142 : 65 Ind. Cas. 556
High Courts13 Aug 1921Disposed Of
Sunehri and Others Vs Emperor
Allahabad High Court · 67 Ind. Cas. 202
Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts13 Aug 1921Disposed Of
Juggan Vs Emperor
Allahabad High Court · AIR 1921 All 162 : 65 Ind. Cas. 447
Criminal Procedure Code, 1898 (CrPC) — Section 438, 537