High Courts23 Dec 1926Dismissed
Madan Mohan Lal Vs Jai Nandan Lonia and Others
Allahabad High Court · AIR 1927 All 411
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 1 of 26
High Courts23 Dec 1926
Raghubar Dayal and Others Vs Mulwa and Others
Allahabad High Court · AIR 1927 All 288 : (1927) ILR (All) 440
Presidency Small Cause Courts Act, 1882 — Article 35(ii)Presidency Small Cause Courts Act, 1882 — Article 35(ii)Presidency Small Cause Courts Act, 1882 — Article 35(ii)
High Courts23 Dec 1926
Hardeo Das, Nanak Chand Vs Ram Prasad, Shyam Sundar Lal and Others
Allahabad High Court · AIR 1927 All 238(1) : (1927) ILR (All) 438
Contract Act, 1872 — Section 30Contract Act, 1872 — Section 30Contract Act, 1872 — Section 30
High Courts21 Dec 1926Allowed
Babu Ram Vs Inamullah
Allahabad High Court · AIR 1927 All 241 : (1927) ILR (All) 402
High Courts21 Dec 1926
Mathura Kurmi Vs Jagdeo Singh and Others
Allahabad High Court · (1926) 12 AHC CK 0013
High Courts20 Dec 1926
Secretary of State for India Vs Mohammad Ismail Khan and Others
Allahabad High Court · AIR 1927 All 246 : (1927) ILR (All) 353
Land Acquisition Act, 1894 — Section 26Land Acquisition Act, 1894 — Section 26Land Acquisition Act, 1894 — Section 26
High Courts20 Dec 1926
Seth Lachhmi Chand Vs Musammat Lachho and Others
Allahabad High Court · (1927) ILR (All) 334 : 100 Ind. Cas. 764
High Courts17 Dec 1926Dismissed
Bhagwan Puri and Others Vs Secretary of State
Allahabad High Court · AIR 1927 All 308 : (1927) ILR (All) 398
Court Fees Act, 1870 — Section 5Court Fees Act, 1870 — Section 5Court Fees Act, 1870 — Section 5
High Courts16 Dec 1926Disposed Of
Bhikham Singh and Another Vs B. Bharat Indu and Others
Allahabad High Court · 100 Ind. Cas. 45
High Courts16 Dec 1926
Abdul Aziz Khan Vs Nanhe Khan
Allahabad High Court · AIR 1927 All 458 : (1927) ILR (All) 332 : 101 Ind. Cas. 529
High Courts16 Dec 1926
Bhikam Singh and Another Vs Bharat Indu and Others
Allahabad High Court · AIR 1927 All 296
High Courts16 Dec 1926
B. Bindhachal Singh and Others Vs Nand Prasad and Others
Allahabad High Court · AIR 1927 All 749
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts15 Dec 1926Disposed Off
Sarju Singh and Others Vs Bijai Bahadur Singh and Others
Allahabad High Court · AIR 1927 All 254 : (1927) ILR (All) 330 : 101 Ind. Cas. 287
High Courts15 Dec 1926Allowed
Ram Chandra Bansal and Another Vs Lalman and Others
Allahabad High Court · AIR 1927 All 329 : (1927) ILR (All) 396
High Courts14 Dec 1926Allowed
Hanuman Rai and Others Vs Dipan Rai
Allahabad High Court · (1926) 12 AHC CK 0034
High Courts14 Dec 1926
Collector of Aligarh Vs Sm. Ram Devi and Others
Allahabad High Court · AIR 1927 All 239
High Courts14 Dec 1926
Rugghan Prasad and Another Vs Mt. Dhanno and Others
Allahabad High Court · AIR 1927 All 257 : (1927) ILR (All) 353
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts14 Dec 1926
Mahomed Shafi Vs Muhammad Abdul Aziz and Others
Allahabad High Court · AIR 1927 All 255 : (1927) ILR (All) 391
High Courts14 Dec 1926
Sri Thakurji Vs Jaikali Kunwar and Others
Allahabad High Court · AIR 1927 All 243 : (1927) ILR (All) 328