High Courts20 Dec 1919
Bhagwan Bakhsh Singh Vs Joshi Damodarji and Others
Allahabad High Court · AIR 1919 All 1 : (1920) ILR (All) 230
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 1 of 19
High Courts20 Dec 1919
Raja Bhagwan Baksh Singh Vs Damodarji Joshi and Others
Allahabad High Court · 59 Ind. Cas. 20
High Courts20 Dec 1919
Babu Ulfat Rai Vs Emperor
Allahabad High Court · AIR 1919 All 15 : 55 Ind. Cas. 292
Criminal Procedure Code, 1898 (CrPC) — Section 476, 537
High Courts20 Dec 1919
Thakur Atraj Singh Vs Mooloo Singh and Others
Allahabad High Court · AIR 1920 All 350 : 54 Ind. Cas. 875
High Courts19 Dec 1919Dismissed
Thakur Bishambar Nath Singh Vs Basant Lal
Allahabad High Court · AIR 1919 All 68(2) : 55 Ind. Cas. 31
High Courts19 Dec 1919Dismissed
Hafiz Kifayat Ullah Khan Vs Sri Raghunathji of Rajgopal Mandir of Ajudhia through Mahant Bishambhar Das and After his Death Mahant Ram Das his Desciple and Legal Representative and Others
Allahabad High Court · AIR 1919 All 24 : 55 Ind. Cas. 230
Transfer of Property Act, 1882 — Section 59
High Courts18 Dec 1919Dismissed
Mahraj Singh Vs Pitambar Singh
Allahabad High Court · AIR 1920 All 344 : 54 Ind. Cas. 768
High Courts18 Dec 1919Dismissed
Jawad Husain and Others Vs Emperor
Allahabad High Court · AIR 1919 All 82(1) : 54 Ind. Cas. 769
Criminal Procedure Code, 1898 (CrPC) — Section 497
High Courts18 Dec 1919
Jaipal Rai Vs Sahdeo Rai and Others
Allahabad High Court · AIR 1919 All 99 : 55 Ind. Cas. 35
High Courts11 Dec 1919Dismissed
Syed Ikhlaq Ali Vs Lala Budh Sen
Allahabad High Court · AIR 1920 All 352 : 54 Ind. Cas. 435
Honorary Munsifs Act, 1896 — Section 8(2)
High Courts10 Dec 1919Dismissed
In Re: Sundar Lal
Allahabad High Court · AIR 1919 All 91 : (1920) ILR (All) 233 : 55 Ind. Cas. 110
High Courts10 Dec 1919
Sital Pande Vs Emperor through Nihal and Others
Allahabad High Court · AIR 1919 All 29 : 58 Ind. Cas. 681
Criminal Procedure Code, 1898 (CrPC) — Section 107, 526
High Courts10 Dec 1919
Sita Ram Vs Emperor
Allahabad High Court · AIR 1919 All 95 : 55 Ind. Cas. 476
Penal Code, 1860 (IPC) — Section 409
High Courts05 Dec 1919Allowed
Mian Noor alias Bijji Khan Vs Emperor
Allahabad High Court · 54 Ind. Cas. 893
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts01 Dec 1919Disposed Of
Emperor Vs Julua and Another
Allahabad High Court · (1920) ILR (All) 202 : 55 Ind. Cas. 465
High Courts29 Nov 1919Dismissed
Syed Mohamed Askari Vs Qazi Nisar Husain and Others
Allahabad High Court · 54 Ind. Cas. 520
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
High Courts29 Nov 1919
Muhammad Askari Vs Nisar Husain and Others
Allahabad High Court · (1920) ILR (All) 227
High Courts28 Nov 1919Allowed
Musammat Sudhia Vs Makka
Allahabad High Court · AIR 1919 All 49(2) : 54 Ind. Cas. 418