High Courts24 Nov 1919
Dirgpal Singh Vs Pahladi Lal and Others
Allahabad High Court · 54 Ind. Cas. 528
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 3 of 19
High Courts22 Nov 1919Dismissed
Sajjad Ali Khan and Others Vs Ishaq Khan and Others
Allahabad High Court · (1920) ILR (All) 174
High Courts22 Nov 1919Dismissed
Parshotam Das and Another Vs B. Biththal Das and Another
Allahabad High Court · AIR 1919 All 51 : 54 Ind. Cas. 431
High Courts22 Nov 1919Dismissed
Lachmi Narain Vs Sheonath Pande and Others
Allahabad High Court · (1920) ILR (All) 185
High Courts22 Nov 1919
Lachhmi Narain Vs Sheo Nath Pandey and Others
Allahabad High Court · AIR 1919 All 93 : 54 Ind. Cas. 443
Civil Procedure Code, 1908 (CPC) — Section 104(f)
High Courts22 Nov 1919
Nawab Muhammad Sajjad Ali Khan and Others Vs Nawab Muhammad Ishaq Khan and Others
Allahabad High Court · AIR 1919 All 31(2) : 54 Ind. Cas. 504
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts21 Nov 1919Dismissed
Ram Narain Vs Harnam Das and Others
Allahabad High Court · AIR 1919 All 14 : (1920) ILR (All) 170 : 54 Ind. Cas. 561
High Courts21 Nov 1919
Ram Lagan Pande and Another Vs Muhammad Ishaq Khan and Another
Allahabad High Court · AIR 1919 All 45 : (1920) ILR (All) 181 : 54 Ind. Cas. 395
High Courts20 Nov 1919Dismissed
Mizaji Lal Vs Partab Kunwar
Allahabad High Court · AIR 1919 All 12 : (1920) ILR (All) 169
High Courts20 Nov 1919
L. Ramsaran Das Vs Sagar Mal and Others
Allahabad High Court · AIR 1919 All 17 : 54 Ind. Cas. 370
High Courts20 Nov 1919
Mizaji Lal Vs Partab Kuar
Allahabad High Court · 58 Ind. Cas. 546
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Nov 1919
Ram Chander and Others Vs Emperor
Allahabad High Court · AIR 1919 All 90(1) : 54 Ind. Cas. 772
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts17 Nov 1919
Emperor Vs Sital Prasad and Others
Allahabad High Court · (1920) ILR (All) 146
High Courts17 Nov 1919
Sital Prasad and Others Vs Emperor
Allahabad High Court · AIR 1919 All 36 : 54 Ind. Cas. 402
Penal Code, 1860 (IPC) — Section 361
High Courts13 Nov 1919Allowed
Bazmir Khan and Others Vs Rustam Khan and Others
Allahabad High Court · (1919) 11 AHC CK 0051
Transfer of Property Act, 1882 — Section 41
High Courts13 Nov 1919
Mahadeo Sahu and Others Vs Emperor
Allahabad High Court · AIR 1919 All 59 : 54 Ind. Cas. 408
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 114, 421
High Courts13 Nov 1919Dismissed
Udit Narain and Another Vs Emperor
Allahabad High Court · AIR 1919 All 64(1) : 54 Ind. Cas. 172
Criminal Procedure Code, 1898 (CrPC) — Section 356
High Courts13 Nov 1919Dismissed
Hanuman Rasad Narain Singh Vs Harakh Narain and Sheo Tahal
Allahabad High Court · (1920) ILR (All) 142
High Courts13 Nov 1919
Hanuman Prasad Narain Singh Vs Harakh Narain and Sheo Tahal
Allahabad High Court · AIR 1919 All 10 : 58 Ind. Cas. 551
Bundelkhand Land Alienation Act, 1903 — Section 16