High Courts15 Sept 1919
Sheo Narain Singh and Another Vs B. Radha Mohan
Allahabad High Court · 53 Ind. Cas. 618
Penal Code, 1860 (IPC) — Section 307, 323, 379
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 5 of 19
High Courts13 Aug 1919Dismissed
Manni Singh and Others Vs Emperor
Allahabad High Court · AIR 1919 All 399 : 52 Ind. Cas. 796
Criminal Procedure Code, 1898 (CrPC) — Section 110, 114
High Courts12 Aug 1919
Ram Sarup Vs Tika Ram, Vakil
Allahabad High Court · AIR 1919 All 18(2) : 52 Ind. Cas. 638
High Courts12 Aug 1919Dismissed
Gokaran Singh Vs Ganga Singh
Allahabad High Court · AIR 1920 All 229 : (1920) ILR (All) 91 : 52 Ind. Cas. 779
High Courts08 Aug 1919Dismissed
Seth Shyam Karan and Others Vs The Collector of Benares
Allahabad High Court · AIR 1919 All 64(2) : 52 Ind. Cas. 742
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 Aug 1919Dismissed
Thakur Ganeshi Singh Vs Shyam Singh and Another
Allahabad High Court · AIR 1919 All 342 : 52 Ind. Cas. 636
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts08 Aug 1919Disposed Off
Emperor Vs Dhani and Another
Allahabad High Court · AIR 1919 All 386 : 52 Ind. Cas. 881
High Courts08 Aug 1919Dismissed
Shiam Karan and Others Vs The Collector of Benares
Allahabad High Court · (1920) ILR (All) 118
High Courts08 Aug 1919Dismissed
Nandu and Others Vs Emperor
Allahabad High Court · AIR 1919 All 44 : 52 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts06 Aug 1919Dismissed
Sheo Sahai Vs Emperor
Allahabad High Court · AIR 1919 All 376(1) : 53 Ind. Cas. 158
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(4)
High Courts06 Aug 1919Dismissed
Gaj Kumar Chandar Vs Salamat Ali and Another
Allahabad High Court · (1920) ILR (All) 83
High Courts06 Aug 1919Allowed
In Re: Pandit Amrita Lal, Mukhtar of Gorakhpur
Allahabad High Court · AIR 1919 All 38 : 52 Ind. Cas. 798
Legal Practitioners Act, 1879 — Section 14
High Courts06 Aug 1919Dismissed
Gaj Kumar Chander Vs Syed Salamat Ali and Another
Allahabad High Court · 52 Ind. Cas. 756
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Aug 1919Dismissed
Mr. C. Wilson Vs Jagmandir Das Baldeo Singh and Co.
Allahabad High Court · AIR 1919 All 185(1) : 52 Ind. Cas. 653
High Courts05 Aug 1919Dismissed
Desraj Singh Vs Emperor
Allahabad High Court · AIR 1919 All 174 : 52 Ind. Cas. 672
Criminal Procedure Code, 1898 (CrPC) — Section 110, 437
High Courts31 Jul 1919Disposed Of
Nand Kishore Vs Abdul Rahman
Allahabad High Court · 52 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), 107