Allahabad High Court Judgments 2002

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 2(3)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 18(1), 21

Read judgment

High Courts19 Dec 2002Dismissed

Suresh Chandra Srivastava Vs Allahabad District Co-operative Bank Ltd.,Allahabad and Another

Allahabad High Court · (2002) 12 AHC CK 0096

Co-operative Societies Employees Service Regulations, 1975 — Regulation 24Uttar Pradesh Industrial Disputes Act, 1947 — Section 6B

Read judgment

High Courts19 Dec 2002Allowed

Ram Prakash @ Prakash and Anr. Vs State

Allahabad High Court · (2002) 12 AHC CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 244, 61

Read judgment

High Courts19 Dec 2002Dismissed

Panchami Singh Vs Junior Director of Education and Others

Allahabad High Court · (2003) 3 AWC 2227

Uttar Pradesh Intermediate Education Act, 1921 — Regulation 3

Read judgment

High Courts19 Dec 2002Partly Allowed

Ram Narain Singh (in Jail) Vs State

Allahabad High Court · (2003) CriLJ 3160

Penal Code, 1860 (IPC) — Section 300, 302, 304

Read judgment

High Courts19 Dec 2002Dismissed

Ram Gopal Vs Union of India (UOI) and Others

Allahabad High Court · (2003) 1 AWC 847

Constitution of India, 1950 — Article 226

Read judgment

High Courts18 Dec 2002

Ajay Kumar Dubey and Others Vs State of U.P.

Allahabad High Court · (2003) 2 ACR 1367

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 34

Read judgment

High Courts18 Dec 2002Dismissed

Sheo Shyam and Others Vs State of U.P. and Others

Allahabad High Court · (2003) 1 AWC 661 : (2003) 1 UPLBEC 700

Read judgment

High Courts18 Dec 2002

Bhojraj (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 1 ACR 783

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 307

Read judgment

High Courts18 Dec 2002Allowed

Union of India (UOI) and Others Vs Central Administrative Tribunal and Another

Allahabad High Court · (2003) 1 AWC 448

Read judgment

High Courts17 Dec 2002

Shiv Lochan (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 1 ACR 570

Penal Code, 1860 (IPC) — Section 376, 457

Read judgment

High Courts17 Dec 2002Disposed Of

Commissioner of Income Tax Vs Brij Nandan Prasad Deen Dayal

Allahabad High Court · (2003) 130 TAXMAN 594

Income Tax Act, 1961 — Section 256, 271

Read judgment

High Courts17 Dec 2002Disposed Of

ANIL METAL INDUSTRIES Vs Commissioner of Income Tax

Allahabad High Court · (2003) 130 TAXMAN 593

Income Tax Act, 1961 — Section 256, 80J

Read judgment

Allahabad High Court judgments, 2002