High Courts18 Nov 2020
Shabina Vs Shogun Gautam And Ors
Allahabad High Court · (2020) 11 AHC CK 0021
Contempt Of Courts Act, 1971 — Section 10, 12Code Of Criminal Procedure, 1973 — Section 156(3)
COURT ARCHIVE
Allahabad High Court judgments, 2020
216 judgments · page 1 of 11
High Courts17 Nov 2020Dismissed
Vidyawati Construction Company Vs Union Of India
Allahabad High Court · (2020) 11 AHC CK 0020
Arbitration And Conciliation Act, 1996 — Section 4, 7, 10, 10(1), 10(2), 11, 11(4), 11(6), 12, 13, 15, 15(2), 16, 16(2), 23, 23(1), 25, 25(b), 34, 34(2)(a)(v), 37Constitution Of India, 1950 — Article 226
High Courts11 Nov 2020Allowed
Indar Vs State Of U.P
Allahabad High Court · (2020) 11 AHC CK 0019
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts11 Nov 2020Allowed
Sri Kant Pandey And Ors Vs State Of U.P
Allahabad High Court · (2020) 11 AHC CK 0018
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 437(A)
High Courts11 Nov 2020Dismissed
Om Prakash And Ors Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0017
High Courts11 Nov 2020Allowed
Ramendra Yadav Vs State Of U.P
Allahabad High Court · (2020) 11 AHC CK 0016
Indian Penal Code, 1860 — Section 300, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Nov 2020
Shamu Sharma @ Shyamu Sharma Vs State Of U.P
Allahabad High Court · (2020) 11 AHC CK 0013
Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts11 Nov 2020Dismissed
Ramesh Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0012
Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 147, 148, 149, 302, 342, 504, 506Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x), 3(2)(v)
High Courts11 Nov 2020Allowed
Sana Afrin Vs Zohaib Khan
Allahabad High Court · (2020) 11 AHC CK 0011
Family Courts Act, 1984 — Section 19Guardians And Wards Act, 1890 — Section 12, 25, 47Code Of Civil Procedure, 1908 — Order 43 Rule 1
High Courts11 Nov 2020Allowed
Asha Rai Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0010
Uttar Pradesh Secondary Education (Services Selection Board) Act, 1982 — Section 18Uttar Pradesh Intermediate Education Act, 1921 — Section 2(3)
High Courts11 Nov 2020Allowed
Gautam Yadav Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0009
Insurance Act, 1938 — Section 46Code Of Civil Procedure, 1908 — Section 9
High Courts10 Nov 2020Dismissed
Shaurya Gautam And Ors Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0015
Indian Penal Code, 1860 — Section 147, 201, 302, 498(A)Guardians And Wards Act, 1890 — Section 9, 10Hindu Minority And Guardianship Act, 1956 — Section 6(a), 13(2), 17, 17(3)
High Courts10 Nov 2020Allowed
Meva Lal Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0014
Indian Penal Code, 1860 — Section 279, 304(A)Motor Vehicles Act, 1988 — Section 50(1), 50(1)(b)Code Of Criminal Procedure, 1973 — Section 161
High Courts10 Nov 2020Dismissed
Sanjay Kumar Vs Union Of India And Ors
Allahabad High Court · (2020) 11 AHC CK 0008
Constitution Of India, 1950 — Article 11(1), 19(1)(e), 19(5), 21, 37, 38, 39, 39(b), 46
High Courts05 Nov 2020Dismissed
Rinki Gupta Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0007
Constitution Of India, 1950 — Article 226
High Courts05 Nov 2020Dismissed
Anju Goswami Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0006
Code Of Criminal Procedure, 1973 — Section 190, 482Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994 — Section 3(A), 4, 5, 6, 23, 28, 29
High Courts04 Nov 2020Dismissed
Vidhyawati Construction Co. Builders Vs Allahabad Development Authority
Allahabad High Court · (2020) 11 AHC CK 0005
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 3, 8(1)(b), 11, 11(4), 11(5), 11(6), 11(6A), 14, 14(1), 14(1)(a), 14(2), 15, 15(2), 16(3), 28, 30, 32, 32(2), 32(3), 33, 85, 85(2)(a)
High Courts04 Nov 2020Dismissed
Motilal & Sons And Ors Vs M.D. U.P. Cooperative Sugar Factories Federation Ltd
Allahabad High Court · (2020) 11 AHC CK 0004
Arbitration And Conciliation Act, 1966 — Section 2(1)(d), 2(4), 2(5), 11, 11(6), 18Uttar Pradesh Cooperative Societies Act, 1965 — Section 70Constitution Of India, 1950 — Article 253, 254(2)
High Courts03 Nov 2020Dismissed
Babu Khan Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0003
Code Of Criminal Procedure, 1973 — Section 200, 482Negotiable Instrument Act, 1881 — Section 138
High Courts02 Nov 2020Allowed
Zee College Of Pharmacy Unnao And Ors Vs State Of U.P And Ors
Allahabad High Court · (2020) 11 AHC CK 0002