High Courts23 Dec 1948Dismissed
Basdeo Singh Vs Bharat Singh
Allahabad High Court · AIR 1949 All 542
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 18Uttar Pradesh Tenancy Act, 1939 — Section 180
COURT ARCHIVE
Allahabad High Court judgments, 1948
238 judgments · page 1 of 12
High Courts23 Dec 1948Dismissed
Jagarnath Sahu and Others Vs Srikant Dube and Others
Allahabad High Court · AIR 1949 All 589
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts23 Dec 1948Allowed
Saghir Uddin Vs Mt. Munni and Others
Allahabad High Court · AIR 1949 All 428 : (1949) CriLJ 674
Penal Code, 1860 (IPC) — Section 408, 494, 498
High Courts23 Dec 1948
Maqbool Ahmad and Others Vs Debi and Others
Allahabad High Court · AIR 1949 All 455
Transfer of Property Act, 1882 — Section 105
High Courts21 Dec 1948Dismissed
Raghubir Singh Vs Raghunath Singh
Allahabad High Court · (1948) 12 AHC CK 0021
High Courts21 Dec 1948Disposed Of
Arbind Kumar Deb and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 701
Contract Act, 1872 — Section 70
High Courts21 Dec 1948
Arbind Kumar Deb and Others Vs Rex
Allahabad High Court · AIR 1949 All 473
Stamp Duties Management Act, 1891 — Section 13(9)
High Courts20 Dec 1948
Ulfat Rai Vs Sm. Kamla Devi and Others
Allahabad High Court · AIR 1949 All 458
High Courts17 Dec 1948Allowed
Ghalib Rasool and Another Vs Mangu Lal and Another
Allahabad High Court · AIR 1949 All 382
Civil Procedure Code, 1908 (CPC) — Section 149Court Fees Act, 1870 — Section 7(iv)(b)
High Courts14 Dec 1948
Radhey Shiam and Others Vs Official Receiver of the Estate of Ram Charan Das and Others
Allahabad High Court · AIR 1949 All 464
Provincial Insolvency Act, 1920 — Section 53, 68
High Courts13 Dec 1948
Hansraj Singh and Others Vs Rex
Allahabad High Court · AIR 1949 All 632
Civil Procedure Code, 1908 (CPC) — Section 110Government of India Act, 1935 — Section 205
High Courts09 Dec 1948Dismissed
L. Bishun Das Vs L. Laxmi Narain
Allahabad High Court · AIR 1949 All 596
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 27Provincial Small Cause Courts Act, 1887 — Section 25
High Courts08 Dec 1948Disposed Of
Mt. Ram Dei Vs Mt. Gyarsi and Others
Allahabad High Court · AIR 1949 All 545
High Courts07 Dec 1948Allowed
Ram Charan and Another Vs Rex
Allahabad High Court · AIR 1949 All 463
Control of Supplies (Temporary Powers) Act, 1947 — Section 7Government of India Act, 1935 — Section 100
High Courts07 Dec 1948Dismissed
H.C. Mukerji Vs Radha Mohan and another
Allahabad High Court · (1948) 12 AHC CK 0020
High Courts07 Dec 1948Disposed Of
Sarju Ram Sahu Vs Kamal Kishore Agarwala and Others
Allahabad High Court · AIR 1949 All 528
Civil Procedure Code, 1908 (CPC) — Section 151Encumbered Estates Act, 1934 — Section 4Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(1)
High Courts07 Dec 1948Dismissed
Balwant and Another Vs Jiram and Others
Allahabad High Court · AIR 1949 All 415
Agra Pre-emption Act, 1922 — Section 4(7)
High Courts07 Dec 1948Allowed
Ram Charan and Another Vs Rex.
Allahabad High Court · (1949) CriLJ 694
Government of India Act, 1935 — Section 297
High Courts06 Dec 1948
Jokhan Misra Vs Mahesh Pandit and Another
Allahabad High Court · AIR 1949 All 637
Uttar Pradesh Tenancy Act, 1939 — Section 23
High Courts03 Dec 1948
Faqir Mohammad Khan Vs Hari Shankar and Others
Allahabad High Court · AIR 1949 All 638
Civil Procedure Code, 1908 (CPC) — Section 152Encumbered Estates Act, 1934 — Section 4