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Allahabad High Court judgments, 1948

281 judgments · page 3 of 15

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High Courts19 Nov 1948

Beni Madho Singh Vs Prag

Allahabad High Court · AIR 1949 All 510

Specific Relief Act, 1877 — Section 9
Read judgment
High Courts18 Nov 1948Dismissed

Firm Narain Das Devi Prasad and Another Vs Sri Lal and Others

Allahabad High Court · AIR 1949 All 338

Encumbered Estates Act, 1934 — Section 14Limitation Act, 1963 — Section 5
Read judgment
High Courts18 Nov 1948Dismissed

Allah Newaz Sheikh Vs Mt. Raqiya Bibi and Others

Allahabad High Court · AIR 1949 All 270

Encumbered Estates Act, 1934 — Section 11, 14
Read judgment
High Courts17 Nov 1948Disposed Of

Jiwa Ram and Others Vs Gangoli

Allahabad High Court · AIR 1949 All 392 : (1949) CriLJ 595

Penal Code, 1860 (IPC) — Section 109, 420, 462, 465, 471
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High Courts15 Nov 1948Allowed

Bachan Singh Vs Ram Avadh

Allahabad High Court · AIR 1949 All 431

Stamp Act, 1899 — Section 61
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High Courts15 Nov 1948

Kalloo Vs Mt. Imaman

Allahabad High Court · AIR 1949 All 445

Dissolution of Muslim Marriages Act, 1939 — Section 2(9)
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High Courts09 Nov 1948Dismissed

Husain Bux Vs Mahiradhoaj Singh

Allahabad High Court · AIR 1949 All 288

Uttar Pradesh Tenancy Act, 1939 — Section 179, 256(3)
Read judgment
High Courts09 Nov 1948Allowed

Kalpu Ahir and Others Vs Mukat Nath

Allahabad High Court · AIR 1949 All 320

Uttar Pradesh Tenancy Act, 1939 — Section 109, 110
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High Courts09 Nov 1948Allowed

Mt. Ram Piari and Others Vs Dankua

Allahabad High Court · AIR 1949 All 402 : (1949) CriLJ 655

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts09 Nov 1948

Chief Inspector of Stamps Vs Sewa Sunder Lal

Allahabad High Court · AIR 1949 All 560

Court Fees Act, 1870 — Section 6B
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High Courts08 Nov 1948Allowed

Official Receiver and Another Vs Makund Das

Allahabad High Court · AIR 1949 All 324

Court Fees Act, 1870 — Section 6B
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High Courts08 Nov 1948Dismissed

Mathura Das Vs Hari Shanker and Another

Allahabad High Court · AIR 1949 All 306

Civil Procedure Code, 1908 (CPC) — Section 145, 151
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High Courts08 Nov 1948

Dharam Nath Vs District Judge

Allahabad High Court · AIR 1949 All 642

Legal Practitioners Act, 1879 — Section 14
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High Courts29 Oct 1948Dismissed

J.W. Peters Vs Ram Narain Mehrotra and Others

Allahabad High Court · AIR 1949 All 537

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14
Read judgment
High Courts29 Oct 1948Dismissed

Ram Kirpal Misir Vs Bhagwati Saran Misir

Allahabad High Court · AIR 1949 All 318

Civil Procedure Code, 1908 (CPC) — Section 116Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
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High Courts29 Oct 1948

Faiyaz Haider and Others Vs L. Radhey Raman

Allahabad High Court · AIR 1949 All 691

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts28 Oct 1948Allowed

S.G. Sardesai Vs The Provincial Government

Allahabad High Court · AIR 1949 All 395 : (1949) CriLJ 637

Government of India Act, 1935 — Section 175
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High Courts28 Oct 1948Dismissed

Khurshid Ali Vs Lachman Singh and Others

Allahabad High Court · AIR 1949 All 660

Provincial Insolvency Act, 1920 — Section 28
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High Courts27 Oct 1948Dismissed

Mahmud Hasan Khan and Others Vs Narain

Allahabad High Court · AIR 1949 All 210

Contract Act, 1872 — Section 9Transfer of Property Act, 1882 — Section 55(g)United Provinces Debt Redemption Act, 1940 — Section 9
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High Courts27 Oct 1948Dismissed

Dila Ram and Others Vs Atma Ram and Others

Allahabad High Court · AIR 1949 All 225

Civil Procedure Code, 1908 (CPC) — Section 73Encumbered Estates Act, 1934 — Section 6
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