High Courts26 Oct 1948Dismissed
Khushal Vs Sheo Shankar and Another
Allahabad High Court · AIR 1949 All 672
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 4 of 15
High Courts26 Oct 1948Dismissed
Ram Kumar and Others Vs Damodar Das and Others
Allahabad High Court · AIR 1949 All 535
Court Fees Act, 1870 — Section 7(ivA)
High Courts25 Oct 1948
Bhondu Vs Rex.
Allahabad High Court · (1949) CriLJ 561
Evidence Act, 1872 — Section 158, 159
High Courts25 Oct 1948Disposed Off
Bhondu Vs Rex
Allahabad High Court · AIR 1949 All 364
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 158
High Courts25 Oct 1948
Hari Mohan Vs Bishwanath and Another
Allahabad High Court · AIR 1949 All 563
United Provinces Land Revenue Act, 1901 — Section 32
High Courts22 Oct 1948Dismissed
Pyare Lal and others Vs Mt. Kalawati
Allahabad High Court · (1948) 10 AHC CK 0025
High Courts21 Oct 1948Dismissed
Raja Ram and Others Vs Chheda and Another
Allahabad High Court · AIR 1949 All 555
Encumbered Estates Act, 1934 — Section 11Transfer of Property Act, 1882 — Section 100
High Courts21 Oct 1948
Firm Debichand Lakshmi Narain Vs Radhey Raman (Insolvent) and Another
Allahabad High Court · AIR 1949 All 645
Provincial Insolvency Act, 1920 — Section 67, 75
High Courts20 Oct 1948Allowed
Mohammad Mehdi Vs Mt. Narain Dei
Allahabad High Court · AIR 1949 All 326
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 32
High Courts18 Oct 1948Allowed
Mohd. Amin Vs Bajrangi Singh and Others
Allahabad High Court · AIR 1949 All 335
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts18 Oct 1948Dismissed
Lala Lakshmi Nath Seth Vs Pt. Kanhaiya Lal Shukla
Allahabad High Court · AIR 1949 All 333
Civil Procedure Code, 1908 (CPC) — Section 47Encumbered Estates Act, 1934 — Section 4
High Courts18 Oct 1948
Nawabzada Mahmud Hasan Khan Vs Rex
Allahabad High Court · AIR 1949 All 406
Arms Act, 1959 — Section 19Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 302
High Courts18 Oct 1948
Nawabzada Mohmud Hasan Khan Vs Rex.
Allahabad High Court · (1949) CriLJ 660
Penal Code, 1860 (IPC) — Section 148, 302
High Courts18 Oct 1948
Har Prasad Singh Vs District Magistrate
Allahabad High Court · AIR 1949 All 403 : (1949) CriLJ 657
Criminal Procedure Code, 1898 (CrPC) — Section 491Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 11
High Courts08 Oct 1948Dismissed
Dr. Jainand and Another Vs Rex
Allahabad High Court · AIR 1949 All 291
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 201
High Courts08 Oct 1948Allowed
Dr. Abdul Ghafoor Vs Rex
Allahabad High Court · AIR 1949 All 248
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1938 — Section 205
High Courts08 Oct 1948Allowed
Abdul Latiff Vs Dost Mohammad and Co., Ltd.
Allahabad High Court · AIR 1949 All 304
Arbitration Act, 1940 — Section 34
High Courts08 Oct 1948Dismissed
The Municipal Board Vs Dr. Radha Ballabh Pathak
Allahabad High Court · AIR 1949 All 301
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Municipalities Act, 1916 — Section 149
High Courts08 Oct 1948Dismissed
Dr. Jainand Vs Rex.
Allahabad High Court · (1949) CriLJ 498
Evidence Act, 1872 — Section 30, 60, 7, 80, 82Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts08 Oct 1948Allowed
Dr. Abdul Ghafoor Vs Rex.
Allahabad High Court · (1949) CriLJ 393
Government of India Act, 1935 — Section 205