High Courts20 Dec 1928Dismissed
Kunj Behari Singh and Others Vs Bindeshri Prasad Singh and Others
Allahabad High Court · (1928) 12 AHC CK 0024
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 1 of 18
High Courts20 Dec 1928Dismissed
(Sah) Dharam Narain and Another Vs Gur Saran and Others
Allahabad High Court · AIR 1929 All 404
Limitation Act, 1963 — Section 14
High Courts18 Dec 1928
Mt. Mumtaz Begam Vs Mt. Lachhmi and Others
Allahabad High Court · (1928) 12 AHC CK 0007
High Courts18 Dec 1928
Mihi Lal Vs Soni Ram and Others
Allahabad High Court · AIR 1929 All 209
Limitation Act, 1963 — Section 19
High Courts17 Dec 1928Dismissed
Daulat Singh Vs Sheo Nath
Allahabad High Court · AIR 1929 All 211 : 114 Ind. Cas. 890
High Courts17 Dec 1928
Bankey Behari Lal Vs Brij Behari Lal and Others
Allahabad High Court · (1928) 12 AHC CK 0002
High Courts14 Dec 1928Disposed Of
Jwala Debi Vs Amir Singh
Allahabad High Court · (1928) 12 AHC CK 0023
High Courts14 Dec 1928Dismissed
Brij Narain Man Tewari Vs Mt. Motirani and Others
Allahabad High Court · AIR 1929 All 159
Transfer of Property Act, 1882 — Section 52
High Courts14 Dec 1928
Musammat Gomti Vs Kanhaiya Lal and Another
Allahabad High Court · 116 Ind. Cas. 794
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(a)
High Courts13 Dec 1928
Mohammad Noor Khan and Others Vs Bande Ali Khan and Others
Allahabad High Court · 114 Ind. Cas. 752
Agra Tenancy Act, 1926 — Section 265
High Courts12 Dec 1928
Rahim Bakhsh Vs Bachcha Lall
Allahabad High Court · AIR 1929 All 214 : (1929) ILR (All) 509
Penal Code, 1860 (IPC) — Section 420
High Courts10 Dec 1928Dismissed
Rajai and Another Vs Lala Behari Lal and Another
Allahabad High Court · 115 Ind. Cas. 141
Transfer of Property Act, 1882 — Section 123
High Courts10 Dec 1928Dismissed
Radhey Shiyam Vs Mewa Lal and Another
Allahabad High Court · AIR 1928 All 210 : (1929) ILR (All) 506
Contract Act, 1872 — Section 23Uttar Pradesh Excise Act, 1910 — Section 40
High Courts10 Dec 1928Dismissed
Mohammad Ishaq Vs Jafri Begam
Allahabad High Court · (1928) 12 AHC CK 0012
High Courts10 Dec 1928Dismissed
Ram Raj Singh and Others Vs Lachmi Singh and Others
Allahabad High Court · AIR 1929 All 167
High Courts07 Dec 1928Disposed Of
Jagannath Sahu Vs Chedi Sahu
Allahabad High Court · AIR 1929 All 144 : (1929) ILR (All) 501
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1928Dismissed
Gobardhan Pande and Others Vs Debi Bux Kurmi and Another
Allahabad High Court · (1928) 12 AHC CK 0009