High Courts23 Dec 2016Dismissed
Rama Shanker Giri Vs State of Uttar Pradesh
Allahabad High Court · (2017) 4 ADJ 63
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2016
2,589 judgments · page 1 of 130
High Courts23 Dec 2016Allowed
Keshav Kumar Vs Union of India
Allahabad High Court · (2017) 347 ELT 10
Criminal Misc. Writ Petition No. 25479 of 2016
High Courts22 Dec 2016Allowed
Ram Sevak Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 668
Uttar Pradesh Subordinate Officers Ministerial Group C Posts of the Lower Grade (Recruitment by Promotion) Rules, 2001 - Rule 8(2)
High Courts22 Dec 2016Dismissed
Wasiullah @ Bechu Vs Mohd. Rashid
Allahabad High Court · (2017) 1 ARC 692
Limitation Act, 1963 - Section 5
High Courts22 Dec 2016Dismissed
M/S Octane Hospitality Pvt. Ltd. Vs Shyam Narayan Singh
Allahabad High Court · (2017) 1 ARC 139
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts21 Dec 2016Dismissed
Kalika Prasad Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 376 : (2017) 1 AllWC 448 : (2017) 134 RD 565
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 117, Section 132, Section 198(4), Section 4Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 - Rule 176A
High Courts21 Dec 2016Dismissed
Saukeen Vs Smt. Mithilesh
Allahabad High Court · (2017) 1 ARC 485
Civil Procedure Code, 1908 (CPC) - Section 47Transfer of Property Act, 1882 - Section 53-A
High Courts21 Dec 2016Disposed off
M/s. Digiana Industries Pvt. Ltd. Vs Union of India
Allahabad High Court · (2017) 1 ADJ 549
Constitution of India, 1950 - Article 19(1)(g)Mines And Minerals (Development And Regulation) Act, 1957 - Section 4(1A)
High Courts21 Dec 2016Dismissed
Babu Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 845 : (2017) 2 AllWC 1771 : (2017) 121 ALR 287 : (2017) 135 RD 356 : (2017) 1 RJ 215
Land Acquisition Act, 1894 - Section 4Urban Land (Ceiling And Regulation) Act, 1976 - Section 10(1)(3)
High Courts21 Dec 2016Allowed
Commissioner of Income Tax Vs M/s. Honda Siel Cars India Ltd.
Allahabad High Court · (2017) 1 ADJ 778 : (2017) 292 CurTR 253
Income Tax Act, 1961 - Section 37
High Courts21 Dec 2016Allowed
Smt. Vakila Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 768 : (2017) 1 AllCrlRulings 768 : (2017) 121 ALR 731 : (2017) 1 DMC 471
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts21 Dec 2016Disposed off
Rishabh Jha Vs Union of India
Allahabad High Court · (2017) 1 ADJ 407 : (2017) 2 AllWC 1495
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 11, Section 9 (1)
High Courts21 Dec 2016Allowed
Anil Kumar Singh Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 541 : (2017) 171 AIC 891 : (2017) 1 AllCrlRulings 772
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 397, Section 401
High Courts21 Dec 2016Dismissed
Shree Vakratunda Developer Pvt. Ltd. Vs Jan Seva Sehkari Avas Samiti Limited
Allahabad High Court · (2017) 1 ADJ 755 : (2017) 2 AllWC 1765 : (2017) 121 ALR 33
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 2(3), Section 7(3), Section 7(4)Stamp Act, 1899 - Section 33, Section 35
High Courts20 Dec 2016Disposed Off
The Commissioner Commercial Tax Vs S/S D.B. Sons
Allahabad High Court · (2017) 95 UPTC 147
High Courts20 Dec 2016Disposed Off
Anoop Kumar Jalan Vs Distt. Dy. Director of Consolidation/D.M., Azamgarh
Allahabad High Court · (2017) 134 RD 538
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Disposed Off
The Commissioner Commercial Tax Vs S/S Sri Ram Agency
Allahabad High Court · (2017) 95 UPTC 149
High Courts20 Dec 2016Allowed
Kulli Ram Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 724 : (2017) 121 ALR 335 : (2017) 135 RD 378
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, Section 24Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts20 Dec 2016Dismissed
Ram Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 134
Land Acquisition Act, 1894 - Section 4, Section 48(1), Section 9Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 - Section 28, Section 32
High Courts20 Dec 2016Disposed Off
Abdul Waheed Vs Smt. Nafisa Begum
Allahabad High Court · (2017) 1 ARC 477
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)