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Allahabad High Court judgments, 2016

3,056 judgments · page 130 of 153

High Courts15 Feb 2016Dismissed

Aruna Sahkari Awas Samiti Ltd. Vs Prem Singh and Anr.

Allahabad High Court · (2016) 3 ADJ 658 : (2016) 162 AIC 936 : (2017) 3 AllLJ 284 : (2016) 3 AllWC 2496 : (2016) 116 ALR 56 : (2016) 2 ARC 365 : (2016) 3 CivCC 297 : (2016) 131 RD 769 : (2016) 1 RJ 849

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
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High Courts12 Feb 2016Dismissed

Amit Yadav Vs Kunwar Jayesh Prasad and Others

Allahabad High Court · (2016) 3 ADJ 495 : (2016) 161 AIC 922 : (2016) 3 AllWC 2539 : (2016) 115 ALR 829

Civil Procedure Code, 1908 (CPC) - Order 19 Rule 3, Order 6 Rule 15, Order 6 Rule 15(4), Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Representation of the People Act, 1951 - Section 100(1)(d), Section 117, Section 8, Section 81, Secti
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High Courts12 Feb 2016Allowed

Jaspal Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 59 : (2016) 3 ADJ 796 : (2017) 1 AllLJ 177

Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 311, Section 313, Section 437-AEvidence Act, 1872 - Section 32, Section 32(1), Section 6Penal Code, 1860 (IPC) - Section 306, Section 309, Section 363, Section 366, Section
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High Courts12 Feb 2016Disposed Off

Benara Udyog Ltd. Vs Union of India and Others

Allahabad High Court · (2016) 02 AHC CK 0137

Constitution of India, 1950 - Article 14Payment of Bonus Act, 1965 - Section 1(2), Section 10, Section 11, Section 12, Section 19(b), Section 2, Section 2(1)(iii)(a), Section 2(13)
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High Courts12 Feb 2016Allowed

Hamid and Others Vs State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0117

Criminal Procedure Code, 1973 (CrPC) - Section 437Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 34, Section 394, Section 411
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