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Allahabad High Court judgments, 2016

3,056 judgments · page 128 of 153

High Courts18 Feb 2016Allowed

Bhure and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 902 : (2016) 4 ADJ 27 : (2017) 1 AllLJ 409

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 363, Section 366, Section 376, Section 376(2)(g)
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High Courts18 Feb 2016Disposed Off

Babu Vs State of U.P. and Others

Allahabad High Court · (2016) 3 ADJ 149 : (2016) 2 AllLJ 571 : (2016) 2 AllWC 2090 : (2016) 115 ALR 729 : (2016) 1 CLR 776 : (2016) 150 FLR 149 : (2016) 4 KLT 52 : (2016) LIC 1475 : (2016) 3 LLJ 611 : (2016) 1 LLN 551 : (2016) 2 RSJ 704 : (2016) 2 SCT 89 : (2016) 5 SLR 355 : (2

Constitution of India, 1950 - Article 14, Article 16
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High Courts18 Feb 2016Allowed

Kishore Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 653 : (2016) 3 ADJ 665 : (2016) 161 AIC 745 : (2016) CriLJ 3979

Criminal Procedure Code, 1973 (CrPC) - Section 154(3), Section 156(3), Section 313, Section 437APenal Code, 1860 (IPC) - Section 376, Section 506
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High Courts17 Feb 2016Partly Allowed

Jai Pal Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 620

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 307, 323, 34
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High Courts17 Feb 2016Dismissed

Bhanta Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 715 : (2016) 3 ADJ 767

Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 116, Section 161, Section 313, Section 82, Section 83Evidence Act, 1872 - Section 32(1), Section 8Penal Code, 1860 (IPC) - Section 302, Section 307
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High Courts17 Feb 2016Dismissed

Jangi Singh and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 802

Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 116, Section 161Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302
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High Courts17 Feb 2016Partly Allowed

Ram Kishan and Others Vs State

Allahabad High Court · (2016) 93 ACrC 755 : (2016) 4 ADJ 9

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 360, Section 361Penal Code, 1860 (IPC) - Section 304, Section 323, Section 325, Section 34, Section 427, Section 504Probation of Offenders Act, 1958 - Section 4
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High Courts17 Feb 2016Dismissed

Dharmesh and Others Vs State

Allahabad High Court · (2016) 02 AHC CK 0121

Criminal Procedure Code, 1973 (CrPC) - Section 149, Section 161, Section 313Penal Code, 1860 (IPC) - Section 141, Section 142, Section 148, Section 149, Section 302, Section 324, Section 34
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