High Courts22 Feb 2016Dismissed
Vimal Prakash Tiwari Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 336
Penal Code, 1860 (IPC) — Section 419, 420, 465, 467, 471
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 126 of 153
High Courts22 Feb 2016Allowed
The Commissioner, Trade Tax, U.P. Vs S/S Gujrat Cooperative Milk Marketing Federation Ltd.
Allahabad High Court · (2016) 92 UPTC 263
High Courts22 Feb 2016Allowed
Atul Gupta Vs State of U.P. and Others
Allahabad High Court · (2016) 94 ACrC 74 : (2016) 4 ADJ 15 : (2017) 2 AllLJ 74
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164National Security Act, 1980 - Section 3, Section 3(2)
High Courts22 Feb 2016Allowed
Daya Ram Patel Vs State of U.P. and 4 Others
Allahabad High Court · (2016) 4 AllLJ 143 : (2016) 119 ALR 707
Essential Commodities Act, 1955 - Section 3Uttar Pradesh Scheduled Commodities Distribution Order, 2004 - Clause 28
High Courts22 Feb 2016Disposed Off
Harendra Singh Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 570
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 171, 406, 411, 420
High Courts22 Feb 2016Allowed
Power Grid Corporation of India Ltd. Vs Jagpal Singh and Others
Allahabad High Court · (2016) 4 ADJ 58 : (2016) 5 AllWC 4638
Land Acquisition Act, 1894 - Section 11, Section 17(1), Section 18, Section 23, Section 23(1), Section 24, Section 4, Section 4(1), Section 51A, Section 54, Section 6, Section 6(1), Section 9
High Courts22 Feb 2016Dismissed
Amolak Singh Vs Satendra Kumar Singh
Allahabad High Court · (2016) 4 ADJ 303 : (2016) 3 AllWC 3130 : (2016) 116 ALR 87 : (2016) 2 ARC 167 : (2016) 131 RD 772 : (2016) 1 RJ 672
Civil Procedure Code, 1908 (CPC) - Section 96Transfer of Property Act, 1882 - Section 54
High Courts22 Feb 2016Dismissed
Sri Niwas Agarwal Vs G.M. Bharat Sanchar Nigam Ltd.
Allahabad High Court · (2016) 116 ALR 230
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 34
High Courts22 Feb 2016Disposed Off
Dharmendra Singh Vs State of U.P. & 3 Ors.
Allahabad High Court · (2016) 4 ADJ 269 : (2016) 3 AllLJ 257 : (2016) 2 AllWC 2087 : (2016) 116 ALR 645 : (2016) 2 UPLBEC 1016
High Courts22 Feb 2016Dismissed
Om Prakash Srivastava Vs Additional District Judge, Court No.10, Allahabad and 2 Others
Allahabad High Court · (2016) 1 ARC 815
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts22 Feb 2016Dismissed
M/s. Sri Niwas Agarwal Vs G.M. Bharat Sanchar Nigam Ltd.
Allahabad High Court · (2016) 3 ADJ 542 : (2016) 3 AllWC 2440
Arbitration Act, 1940 — Section 40Arbitration and Conciliation Act, 1996 — Section 34
High Courts19 Feb 2016Disposed Off
M/S. Jhunjhunwala Vanaspati Ltd. Vs State of U.P.
Allahabad High Court · (2016) 92 UPTC 279
High Courts19 Feb 2016Disposed Off
Ram Pal Singh Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 220 : (2017) 3 AllLJ 332
Constitution of India, 1950 — Article 226
High Courts19 Feb 2016Partly Allowed
Arun Kumar and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 455 : (2016) 4 ADJ 24
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Dowry Prohibition Act, 1961 - Section 3, Section 4Evidence Act, 1872 - Section 113B
High Courts19 Feb 2016Allowed
Munna and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 124 : (2016) 4 ADJ 28 : (2017) 1 AllLJ 749
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 437APenal Code, 1860 (IPC) - Section 375, Section 376, Section 376 (2)
High Courts19 Feb 2016Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Seema Pandey And 5 Ors.
Allahabad High Court · (2016) 3 ACC 620 : (2017) ACJ 1265 : (2016) 6 ADJ 246 : (2016) 165 AIC 946 : (2017) 1 AllLJ 302 : (2016) 5 AllWC 5109 : (2016) 117 ALR 599 : (2016) 4 TAC 281 : (2016) 2 TNMAC 443
High Courts19 Feb 2016Dismissed
Shyam Devi & Others Vs Smt. Thakura Devi
Allahabad High Court · (2016) 6 ADJ 764 : (2016) 164 AIC 931 : (2016) 117 ALR 33 : (2016) 3 ARC 160 : (2016) 132 RD 343 : (2016) 2 RJ 1181
Limitation Act, 1963 - Section 21(i)
High Courts19 Feb 2016Dismissed
Manendra Nath Rai Vs Returning Officer 173 Lucknow Purvi Vidhan Sabha and Others
Allahabad High Court · (2016) 3 ADJ 631 : (2016) 34 LCD 749
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 102, Article 173, Article 19(1) (a), Article 19(1)(a), Article 191, Article 84Government of Union Territories Act, 1963 - Section 14, Section 4
High Courts19 Feb 2016Allowed
Ganesh Sen Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 622 : (2016) 3 ADJ 417 : (2016) 4 AllLJ 314 : (2016) 2 CriCC 684 : (2016) 4 Crimes 350
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437APenal Code, 1860 (IPC) - Section 376 (1), Section 376(1), Section 387, Section 4, Section 452
High Courts19 Feb 2016Allowed
Dropa Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 94 ACrC 740 : (2016) 4 ADJ 319 : (2017) 1 AllLJ 209 : (2016) 3 DMC 34
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 222(2), Section 313, Section 372, Section 464(1)Dowry Prohibition Act, 1961 - Section 3, Section 4, Section 6Evidence Act, 1872 - Section 106, Section 113A, Section 113-A, S