High Courts30 Dec 1923
Maulvi Sharif Ahmad Alvee Vs Muhammad and Another
Allahabad High Court · 79 Ind. Cas. 612
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 1 of 35
High Courts20 Dec 1923Dismissed
Amla Hand, and Others Vs Nandu
Allahabad High Court · AIR 1924 All 318 : 78 Ind. Cas. 145
High Courts20 Dec 1923Disposed Of
Gobind Ram Vs Kunj Behari Lal and Others
Allahabad High Court · (1924) ILR (All) 398
Provincial Insolvency Act, 1920 — Section 28
High Courts20 Dec 1923Dismissed
B. Bishambhar Nath Vs Muhammad Abaidullah and Others
Allahabad High Court · 79 Ind. Cas. 213
High Courts20 Dec 1923Disposed Of
Musammat Mulani Vs Maula Bux
Allahabad High Court · AIR 1924 All 370 : 78 Ind. Cas. 222
Limitation Act, 1908 — Article 91
High Courts20 Dec 1923Allowed
Mulani Vs Maula Bakhsh
Allahabad High Court · (1924) ILR (All) 260
Limitation Act, 1908 — Article 91
High Courts20 Dec 1923Dismissed
Bishambhar Nath Vs Muhammad Ubaid-Ullah Khan and Others
Allahabad High Court · AIR 1923 All 586 : (1924) ILR (All) 227
High Courts19 Dec 1923Dismissed
Musammat Khudajiatul Kubra and Another Vs Musammat Amina Khatun and Another
Allahabad High Court · 80 Ind. Cas. 413
Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1923Allowed
Emperor Vs Banarsi
Allahabad High Court · AIR 1924 All 381 : (1924) ILR (All) 254 : 77 Ind. Cas. 829
Evidence Act, 1872 — Section 21
High Courts19 Dec 1923Dismissed
Khudaijat-Ul-Kubra and Another Vs Amina Khatun and Another
Allahabad High Court · AIR 1924 All 388 : (1924) ILR (All) 250
Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1923
Musammat Khatoon Bibi and Another Vs Nazir
Allahabad High Court · (1923) 12 AHC CK 0006
High Courts18 Dec 1923Dismissed
Lala Meghraj and Others Vs Mr. K.C. Bhattacharji and Others
Allahabad High Court · 78 Ind. Cas. 243
Succession Act, 1925 — Section 179Transfer of Property Act, 1882 — Section 3
High Courts18 Dec 1923Dismissed
Bohra Tara Chand and Others Vs Murtaza Husain
Allahabad High Court · 78 Ind. Cas. 1030
Transfer of Property Act, 1882 — Section 88
High Courts18 Dec 1923Dismissed
Meghraj and Others Vs Krishna Chandra Bhatta Charji and Others
Allahabad High Court · AIR 1924 All 365 : (1924) ILR (All) 286
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Succession Act, 1925 — Section 179Transfer of Property Act, 1882 — Section 82
High Courts18 Dec 1923Allowed
Rajpal Misir Vs Randhir Singh
Allahabad High Court · (1924) ILR (All) 478
High Courts18 Dec 1923Dismissed
In Re: Dwarka Dhish Prasad Singh
Allahabad High Court · (1924) ILR (All) 245
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts18 Dec 1923
B. Randhir Singh Vs Rajpal Misir
Allahabad High Court · AIR 1924 All 321 : 81 Ind. Cas. 25
High Courts18 Dec 1923
Babu Dwarka Dhish Prasad Singh Vs The Hon''ble Maharaja Keshva Prasad Singh Bahadur, C.B.E.
Allahabad High Court · AIR 1924 All 398 : 82 Ind. Cas. 1022
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts17 Dec 1923Dismissed
Alkhu Rai and Others Vs Lachhman Upadhia
Allahabad High Court · 80 Ind. Cas. 550
High Courts17 Dec 1923Dismissed
Rani Vs Aidal Singh and Another
Allahabad High Court · AIR 1924 All 431 : 78 Ind. Cas. 1041