High Courts18 Dec 1946Allowed
Debi Prasad Vs Emperor
Allahabad High Court · (1946) 12 AHC CK 0002
Defence of India Rules, 1962 — Rule 119
COURT ARCHIVE
Allahabad High Court judgments, 1946
252 judgments · page 1 of 13
High Courts17 Dec 1946Dismissed
Mst. Kailash Wati Vs Beshambhar Nath
Allahabad High Court · (1946) 12 AHC CK 0004
Transfer of Property Act, 1882 — Section 107, 116
High Courts16 Dec 1946Allowed
Chotey and Others Vs Emperor
Allahabad High Court · (1946) 12 AHC CK 0003
Cotton Cloth and Yarn (Control) Order, 1943 — Clause 14(1), Clause 15A
High Courts11 Dec 1946Dismissed
Laxmi Narain Vs Madan Mohan Lal and Ganesh Prasad and Others
Allahabad High Court · (1946) 12 AHC CK 0005
Provincial Insolvency Act, 1920 — Section 60
High Courts29 Nov 1946Dismissed
A Useri Lal and Another Vs Ganga Prasad Alias Bhika
Allahabad High Court · (1946) 11 AHC CK 0011
Limitation Act, 1963 — Article 142, 144
High Courts29 Nov 1946Dismissed
Hari Shankre and Another Vs Ram Sahai
Allahabad High Court · (1946) 11 AHC CK 0003
High Courts28 Nov 1946Dismissed
Mst. Chandra Devi Vs Mst. Kirpa and Others
Allahabad High Court · (1946) 11 AHC CK 0010
Easements Act, 1882 — Section 15
High Courts27 Nov 1946Allowed
Nazir and Others Vs Emperor
Allahabad High Court · AIR 1948 All 229 : (1947) 17 AWR 343
Penal Code, 1860 (IPC) — Section 302, 411
High Courts27 Nov 1946Disposed Off
Emperor Vs Ulfat Singh
Allahabad High Court · (1946) 11 AHC CK 0019
High Courts27 Nov 1946
Sheo Darshan Vs Special Manager Court of Wards Tikra Estate
Allahabad High Court · (1946) 11 AHC CK 0017
Oudh Rent Act, 1886 — Section 108(2), 119, 127
High Courts22 Nov 1946Dismissed
Har Baksh Singh Vs Sujan Singh
Allahabad High Court · (1946) 11 AHC CK 0030
Uttar Pradesh Tenancy Act, 1939 — Section 149
High Courts22 Nov 1946Allowed
Shiam Lal and Another Vs Azmat Ullah Khan and Another
Allahabad High Court · (1946) 11 AHC CK 0024
High Courts22 Nov 1946Dismissed
Narhari Shastri and Others Vs Vasudeva Namboori and Another
Allahabad High Court · (1946) 11 AHC CK 0013
Shri Badrinath Temple Act — Section 2, 23(2)
High Courts22 Nov 1946Dismissed
Dubey Ram Shankar Vs Emperor
Allahabad High Court · (1946) 11 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts21 Nov 1946Dismissed
Salim Ullah and Others Vs Faqir Ullah and Others
Allahabad High Court · AIR 1948 All 142
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts21 Nov 1946Dismissed
Ram Suchit Rai and Others Vs Emperor
Allahabad High Court · (1946) 11 AHC CK 0021
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 215
High Courts21 Nov 1946Dismissed
Faqir Ullah and Others Vs Haji Salim Ullah and Others
Allahabad High Court · (1946) 11 AHC CK 0005
Partition Act, 1893 — Section 4
High Courts21 Nov 1946Dismissed
Deo Suchit Rai and another Vs Emperor
Allahabad High Court · (1946) 11 AHC CK 0002
High Courts19 Nov 1946Dismissed
Jai Dayal and Others Vs Chhajju and Others
Allahabad High Court · (1946) 11 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Nov 1946Allowed
Badam Khan and Others Vs Mehraj Suraj Narain and Others
Allahabad High Court · (1946) 11 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Section 115