High Courts22 Dec 1947Dismissed
Budhu Pandey Vs Raj Bahadur Lal
Allahabad High Court · AIR 1948 All 311 : (1948) 18 AWR 131
COURT ARCHIVE
Allahabad High Court judgments, 1947
154 judgments · page 1 of 8
High Courts17 Dec 1947Allowed
Umrao Singh Vs Kunwar Man Singh and Another
Allahabad High Court · AIR 1948 All 297 : (1948) 18 AWR 130
High Courts16 Dec 1947Dismissed
Ghandhrap Singh and Others Vs Chameli Devi and Another
Allahabad High Court · AIR 1948 All 268
High Courts08 Dec 1947Allowed
Mohd. Ishaq Husain and Others Vs Sahu Chheda Lal
Allahabad High Court · AIR 1948 All 312 : (1948) 18 AWR 29
High Courts03 Dec 1947Dismissed
Raghubar Singh Vs Emperor
Allahabad High Court · AIR 1948 All 227 : (1948) 18 AWR 39
High Courts02 Dec 1947Dismissed
Baqar Vs Emperor
Allahabad High Court · AIR 1948 All 239 : (1948) 18 AWR 79
High Courts02 Dec 1947Dismissed
Jagmal and Another Vs Emperor
Allahabad High Court · AIR 1948 All 211 : (1948) 18 AWR 68
High Courts26 Nov 1947Dismissed
Ram Baksh Vs Mt. Rajeshwari Kunwar
Allahabad High Court · AIR 1948 All 213
High Courts26 Nov 1947Disposed Of
Kanhiya Lal Vs Emperor
Allahabad High Court · AIR 1948 All 276 : (1948) 18 AWR 83
High Courts17 Nov 1947Disposed Of
Jamil Ahmad Vs Emperor
Allahabad High Court · AIR 1948 All 225 : (1948) 18 AWR 18
High Courts10 Nov 1947Dismissed
Amba Prasad and Others Vs District Board
Allahabad High Court · AIR 1948 All 325 : (1948) 18 AWR 55
High Courts08 Nov 1947Allowed
Kanpur Leather Workers Union Vs The Kanpur Tannery and Leather Workers Union
Allahabad High Court · AIR 1949 All 558
High Courts07 Nov 1947Partly Allowed
Ram Charan and Others Vs Ramadhar and Another
Allahabad High Court · AIR 1948 All 327 : (1948) 18 AWR 26
High Courts05 Nov 1947Dismissed
Mohd. Sattar Vs Behari Lal Jain
Allahabad High Court · AIR 1948 All 339 : (1948) 18 AWR 43
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 482
High Courts03 Nov 1947Dismissed
Sitla Bux Singh Vs Mahabir Singh and Another
Allahabad High Court · AIR 1948 All 221
High Courts03 Nov 1947Allowed
Buida Singh Vs Kariya Singh and Others
Allahabad High Court · AIR 1948 All 219 : (1948) 18 AWR 25
High Courts30 Oct 1947Dismissed
Municipal Board Vs Mumtaz Khan and Others
Allahabad High Court · AIR 1948 All 309 : (1948) 18 AWR 53
High Courts30 Oct 1947
Narain Singh Vs Emperor
Allahabad High Court · AIR 1948 All 287 : (1948) 18 AWR 20
High Courts29 Oct 1947Allowed
Moti Lal Vs Mt. Sharda Devi
Allahabad High Court · AIR 1948 All 222 : (1948) 18 AWR 42
High Courts28 Oct 1947Dismissed
Sheoram and Others Vs Emperor
Allahabad High Court · (1947) 10 AHC CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 149