Allahabad High Court Judgments 1935

High Courts21 Dec 1935Allowed

Moola Vs Rafiq Fatima

Allahabad High Court · (1935) 12 AHC CK 0039

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High Courts19 Dec 1935Dismissed

Bachchoo Lal Vs Mt. Bismilla and Others

Allahabad High Court · AIR 1936 All 387

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High Courts19 Dec 1935Disposed Of

Bharatpur State Vs Sri Krishan Das and Others

Allahabad High Court · AIR 1936 All 327

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High Courts19 Dec 1935Dismissed

B. Durga Prasad Vs Emperor

Allahabad High Court · AIR 1936 All 439

Railways Act, 1890 — Section 109, 118

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High Courts19 Dec 1935

Bachchoo Lal Vs Musammat Bismilla and Others

Allahabad High Court · 163 Ind. Cas. 228

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High Courts18 Dec 1935Dismissed

Kr. Nandan Singh Vs Musammat Sundar Kuar and Others

Allahabad High Court · AIR 1936 All 410 : 163 Ind. Cas. 226

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1

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High Courts17 Dec 1935Dismissed

Khimman Vs Emperor

Allahabad High Court · (1935) 12 AHC CK 0031

Penal Code, 1860 (IPC) — Section 299, 300, 302

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High Courts17 Dec 1935Dismissed

M. Zahur Hussain Vs Chura Singh and Others

Allahabad High Court · AIR 1936 All 366

Agra Tenancy Act, 1926 — Section 79Government of India Act, 1915 — Section 81Limitation Act, 1963 — Section 5

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High Courts17 Dec 1935Dismissed

Ganga Ram Sahu Vs Ram Shankar Tiwari and Others

Allahabad High Court · AIR 1936 All 433 : 163 Ind. Cas. 929

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High Courts17 Dec 1935

M. Zahur Husain Vs Chura Singh and Others

Allahabad High Court · 161 Ind. Cas. 52

Agra Tenancy Act, 1926 — Section 79Government of India Act, 1915 — Section 81Limitation Act, 1963 — Section 5

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High Courts17 Dec 1935

(Firm) Sarju Lal-Behari Lal Vs Sukhdeo Prasad and Others

Allahabad High Court · AIR 1936 All 378

Civil Procedure Code, 1908 (CPC) — Section 141

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High Courts15 Dec 1935Allowed

Maiku Vs Emperor

Allahabad High Court · AIR 1936 All 149

Criminal Procedure Code, 1898 (CrPC) — Section 247

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High Courts13 Dec 1935Dismissed

Pannar Vs Khunnu

Allahabad High Court · 164 Ind. Cas. 669

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High Courts13 Dec 1935Allowed

Emperor Vs Bhopal Singh

Allahabad High Court · AIR 1936 All 392

Arms Act, 1959 — Section 4Penal Code, 1860 (IPC) — Section 95

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High Courts13 Dec 1935

E.T. Robinson Vs Mrs. R.V. Rigg and Another

Allahabad High Court · AIR 1936 All 393 : 160 Ind. Cas. 874

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High Courts13 Dec 1935

Hanuman Singh Vs Ram Lakhan Singh and Another

Allahabad High Court · AIR 1936 All 740 : 160 Ind. Cas. 868

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7

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High Courts09 Dec 1935Dismissed

Tulain and Others Vs Pt. Mata Din

Allahabad High Court · (1935) 12 AHC CK 0030

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High Courts09 Dec 1935Dismissed

Mt. Sheokumari and Others Vs Mathura Ram

Allahabad High Court · AIR 1936 All 267

Guardians and Wards Act, 1890 — Section 25

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High Courts06 Dec 1935

Dukhi Vs Emperor

Allahabad High Court · AIR 1936 All 148

United Provinces Prevention of Adulteration Act, 1912 — Section 4

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High Courts06 Dec 1935

Secy. of State Vs Shaikh Zahid Husain

Allahabad High Court · AIR 1936 All 460 : 163 Ind. Cas. 689

Civil Procedure Code, 1908 (CPC) — Section 110Land Acquisition Act, 1894 — Section 18Uttar Pradesh Town Improvement Act, 1919 — Section 56

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Allahabad High Court judgments, 1935