COURT ARCHIVE

Allahabad High Court judgments, 1935

466 judgments · page 23 of 24

High Courts21 Jan 1935

Baloo and Another Vs Nanu and Others

Allahabad High Court · AIR 1935 All 640

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High Courts18 Jan 1935Allowed

Ramji Lal and Others Vs Roshan Singh and Others

Allahabad High Court · AIR 1935 All 692 : 155 Ind. Cas. 596

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High Courts18 Jan 1935

Muhammad Qulikhan Vs Mt. Mubarak Fatima

Allahabad High Court · AIR 1935 All 758

Contract Act, 1872 — Section 69

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High Courts18 Jan 1935

Muhammad Quli Khan Vs Musammat Mubarak Fatima

Allahabad High Court · 154 Ind. Cas. 716

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Contract Act, 1872 — Section 69

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High Courts16 Jan 1935Partly Allowed

Yudhisthir Singh Vs Angan Lal and Others

Allahabad High Court · AIR 1935 All 976 : 159 Ind. Cas. 411

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High Courts16 Jan 1935Dismissed

Nawab Singh Vs Mithu Lal and Others

Allahabad High Court · AIR 1935 All 480

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32

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High Courts16 Jan 1935

Mohan Lal Vs Emperor

Allahabad High Court · AIR 1935 All 477

Penal Code, 1860 (IPC) — Section 395

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High Courts15 Jan 1935Allowed

Tika Ram Joshi Vs Ram Lal Sah and Others

Allahabad High Court · AIR 1935 All 754 : 155 Ind. Cas. 1056

Easements Act, 1882 — Section 18

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High Courts15 Jan 1935

Siraj Uddin Vs Syed Haidar Hussain and Another

Allahabad High Court · AIR 1935 All 737

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High Courts11 Jan 1935

Jhakri Kewat Vs Ram Naresh Sahi

Allahabad High Court · AIR 1935 All 514

Government of India Act, 1915 — Section 107

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High Courts11 Jan 1935

Tirloki Prasad Vs Kunj Behari Lal

Allahabad High Court · AIR 1935 All 448 : 157 Ind. Cas. 986

Civil Procedure Code, 1908 (CPC) — Section 60(c)

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High Courts10 Jan 1935Allowed

B. Bhanes Chandra Singh and Another Vs Babunandan Singh and Others

Allahabad High Court · AIR 1935 All 562 : 158 Ind. Cas. 231

Agra Tenancy Act, 1926 — Section 273

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High Courts10 Jan 1935Allowed

Commissioner of Income Tax Vs Shri Vijayananda Gajpati Raj Bahadur

Allahabad High Court · AIR 1935 All 464

Income Tax Act, 1922 — Section 66(a)(3)

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High Courts10 Jan 1935

Raj Singh and Others Vs Seth Kishan Lal and Others

Allahabad High Court · AIR 1935 All 299 : 159 Ind. Cas. 66

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High Courts10 Jan 1935

COMMISSIONER OF INCOME TAX, U. P. Vs MAHARAJ KUMAR OF VIZIANAGARAM.

Allahabad High Court · (1935) 3 ITR 155

Income Tax Act, 1961 — Section 12

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High Courts10 Jan 1935

B. Phanes Chander Singh and Another Vs B. Nandan Singh and Others

Allahabad High Court · AIR 1935 All 562 : 158 Ind. Cas. 231

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 23

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High Courts10 Jan 1935

COMMISSIONER OF INCOME TAX, U. P. and C. P. Vs VIJAYANANDA GAJAPATHI RAJU.

Allahabad High Court · (1935) 3 ITR 358

Income Tax Act, 1961 — Section 12, 66A(3)

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High Courts10 Jan 1935

Sundar Lal and Others Vs Emperor

Allahabad High Court · AIR 1935 All 438 : 157 Ind. Cas. 422

Penal Code, 1860 (IPC) — Section 304

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High Courts09 Jan 1935

Mt. Qudsia Jan Vs Zahid Husain and Others

Allahabad High Court · AIR 1935 All 545 : 155 Ind. Cas. 38

Agra Tenancy Act, 1926 — Section 267

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High Courts03 Jan 1935Dismissed

Ram Dihal Dubey Vs Gajraj Updahya and Others

Allahabad High Court · AIR 1935 All 499 : 157 Ind. Cas. 665

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