High Courts01 Feb 1935Dismissed
Jagai Kurmi and Others Vs Harakh Raj Singh and Others
Allahabad High Court · (1935) 02 AHC CK 0063
COURT ARCHIVE
Allahabad High Court judgments, 1935
466 judgments · page 21 of 24
High Courts01 Feb 1935Dismissed
Anrudh Rai and Another Vs Sant Prasad Rai and Others
Allahabad High Court · AIR 1935 All 746(1) : 155 Ind. Cas. 569
Limitation Act, 1963 — Section 6
High Courts01 Feb 1935Dismissed
Paduman Das Vs Shrimati Parbati
Allahabad High Court · AIR 1935 All 649 : 155 Ind. Cas. 365
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Feb 1935
Tirkha Ram and Another Vs Pt. Murari Lal and Others
Allahabad High Court · AIR 1935 All 720 : 158 Ind. Cas. 109
High Courts01 Feb 1935
Mewa Singh Vs Beni Madho Singh and Others
Allahabad High Court · AIR 1935 All 559
Penal Code, 1860 (IPC) — Section 325
High Courts30 Jan 1935Allowed
Gurucharan Prasad and Another Vs Jai Narain Singh and Others
Allahabad High Court · AIR 1935 All 964
Limitation Act, 1963 — Article 32
High Courts30 Jan 1935Dismissed
Hurmat Singh Vs Ganga Narain and Others
Allahabad High Court · AIR 1935 All 507 : 157 Ind. Cas. 1010
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts30 Jan 1935
Emperor Vs Bandhoo Ahir and Others
Allahabad High Court · AIR 1935 All 563
Penal Code, 1860 (IPC) — Section 333
High Courts30 Jan 1935
Sheo Dihal Dube and Others Vs Moti Lal Ahir and Others
Allahabad High Court · AIR 1935 All 568 : 157 Ind. Cas. 522
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts30 Jan 1935
Bakhtawar Vs Lila Pat
Allahabad High Court · AIR 1935 All 785 : 158 Ind. Cas. 50
Agra Tenancy Act, 1926 — Section 269
High Courts30 Jan 1935Allowed
Gurcharan Prasad and Another Vs Jai Narain Singh and Others
Allahabad High Court · (1935) 01 AHC CK 0010
High Courts29 Jan 1935
Ganga Sahai Vs Mt. Janki and Another
Allahabad High Court · AIR 1935 All 497
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts28 Jan 1935Disposed Off
In Re: Refernce by the Munsif
Allahabad High Court · (1935) 01 AHC CK 0060
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts28 Jan 1935
In Re: Chargeability of Stamp Duty
Allahabad High Court · AIR 1935 All 558 : 155 Ind. Cas. 1034
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts28 Jan 1935
Mt. Mahginiya Vs Sri Ram Chandraji and Others
Allahabad High Court · AIR 1935 All 571
High Courts28 Jan 1935
Jafar Beg and Another Vs Ujagar Lal
Allahabad High Court · AIR 1935 All 501 : 157 Ind. Cas. 30
High Courts25 Jan 1935Allowed
Abdul Hamid Vs Firm Shyam Lal Chiman Lal
Allahabad High Court · AIR 1935 All 502 : 157 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Jan 1935Disposed Of
Dorothy Emma Stuart Vs Vernon Reginald Stuart
Allahabad High Court · AIR 1936 All 488 : 163 Ind. Cas. 802
Divorce Act, 1869 — Section 45
High Courts25 Jan 1935
(Firm) Mithan Lal Inder Narain Vs (Firm) Hem Chand Kashmiri Lal and Others
Allahabad High Court · AIR 1935 All 441 : 157 Ind. Cas. 983