High Courts23 Dec 1952Allowed
Sheo Shanker and Another Vs The State
Allahabad High Court · AIR 1953 All 652 : (1953) 23 AWR 264
Criminal Procedure Code, 1898 (CrPC) — Section 162, 367Evidence Act, 1872 — Section 45, 9
COURT ARCHIVE
Allahabad High Court judgments, 1952
336 judgments · page 1 of 17
High Courts23 Dec 1952Dismissed
Moti Ram Vs Smt. Hasina Begam
Allahabad High Court · AIR 1953 All 346 : (1953) 23 AWR 155
Government of India Act, 1935 — Section 107(2)Provincial Small Cause Courts Act, 1887 — Section 16Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7
High Courts19 Dec 1952Dismissed
Hardeo Vs Ram Lal and Others
Allahabad High Court · AIR 1953 All 382 : (1953) 23 AWR 55
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Dec 1952Dismissed
Nageshar Tewari Vs Dwarka Prasad and Others
Allahabad High Court · AIR 1953 All 541 : (1953) 23 AWR 163
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100Limitation Act, 1908 — Article 142, 144
High Courts17 Dec 1952Dismissed
Loknath Misir and Others Vs Smt. Daulta Kuer and Others
Allahabad High Court · AIR 1953 All 503 : (1953) 23 AWR 153
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Transfer of Property Act, 1882 — Section 60Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts16 Dec 1952Allowed
Ram Narain Tewari Vs Ram Chander Sharma and Others
Allahabad High Court · AIR 1953 All 354 : (1953) 23 AWR 59
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6, 7
High Courts16 Dec 1952Allowed
Damodar Das Vs Co-Operative Seeds Store, Sakit and Others
Allahabad High Court · AIR 1953 All 465 : (1953) 23 AWR 38
High Courts15 Dec 1952Dismissed
Girja Prasad and Others Vs Zalim Singh
Allahabad High Court · AIR 1953 All 340 : (1953) 23 AWR 61
Criminal Procedure Code, 1898 (CrPC) — Section 342Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 83
High Courts12 Dec 1952Dismissed
Rama Shanker Lal Vs State of Uttar Pradesh
Allahabad High Court · AIR 1953 All 347 : (1953) 23 AWR 53
Constitution of India, 1950 — Article 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 83Uttar Pradesh Panchayat Raj Rules, 1949 — Rule 101
High Courts12 Dec 1952Allowed
Ram Naresh Singh and Others Vs State of Uttar Pradesh
Allahabad High Court · AIR 1953 All 364 : (1953) 23 AWR 54
Criminal Procedure Code, 1898 (CrPC) — Section 342Uttar Pradesh Panchayat Raj Act, 1947 — Section 83
High Courts11 Dec 1952Dismissed
Rameshwar Lal Radha Krishan Vs State of U.P. and Others
Allahabad High Court · AIR 1953 All 459 : (1953) 23 AWR 52
Essential Supplies (Temporary Powers) Act, 1946 — Section 3(2)
High Courts11 Dec 1952Dismissed
Ram Gopal Vs State of Uttar Pradesh
Allahabad High Court · AIR 1953 All 438 : (1953) 23 AWR 37
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 7
High Courts10 Dec 1952Dismissed
Hidayatullah and Another Vs Nabi Bux
Allahabad High Court · AIR 1953 All 403 : (1953) 23 AWR 166
High Courts09 Dec 1952Allowed
G.D. Gandhi and Another Vs Sri Jyoti Bhusan Gupta and Others
Allahabad High Court · AIR 1954 All 113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94
High Courts09 Dec 1952Dismissed
Abdul Jabbar and Others Vs Audhesh Singh Ram Agyan Singh and Others
Allahabad High Court · AIR 1954 All 310
Civil Procedure Code, 1908 (CPC) — Section 100, 101Partnership Act, 1932 — Section 1(3), 69, 69(1), 74Uttar Pradesh Encumbered Estates Act, 1934 — Section 9
High Courts08 Dec 1952Dismissed
State Vs Amulya Kumar
Allahabad High Court · AIR 1953 All 369 : (1953) 23 AWR 109
Uttar Pradesh Town Improvement (Amendment) Act, 1948 — Section 34, 34A(1)Uttar Pradesh Town Improvement Act, 1919 — Section 100, 21, 73, 94, 95
High Courts08 Dec 1952Dismissed
Rashid Vs The State
Allahabad High Court · AIR 1953 All 412 : (1953) 23 AWR 96
Penal Code, 1860 (IPC) — Section 361, 362
High Courts08 Dec 1952Dismissed
Baboo Lal Vs State
Allahabad High Court · AIR 1953 All 409 : (1953) 23 AWR 48
Criminal Procedure Code, 1898 (CrPC) — Section 350APenal Code, 1860 (IPC) — Section 425
High Courts06 Dec 1952
Gopi Nath Vs The State
Allahabad High Court · (1953) CriLJ 719
Arms Act, 1959 — Section 19(f)