High Courts18 Nov 1952Allowed
Laxmi Talkies Ltd. Vs Collector, Allahabad
Allahabad High Court · AIR 1953 All 444 : (1953) 23 AWR 74
Uttar Pradesh (Temporary) Storage Requisition Act, 1947 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 1952
336 judgments · page 3 of 17
High Courts18 Nov 1952
PT LACHHMAN PANDEY IN RE.
Allahabad High Court · (1953) 23 ITR 250
Income Tax Act, 1961 — Section 66(1)
High Courts17 Nov 1952Allowed
Baldeo Vs Deo Narain and Others
Allahabad High Court · (1954) CriLJ 180
Penal Code, 1860 (IPC) — Section 147, 325
High Courts14 Nov 1952
Commr. of Income Tax, United Provinces, Lucknow Vs Lachhman Das Mool Chand
Allahabad High Court · AIR 1954 All 53 : (1953) 24 ITR 298
Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1922 — Section 24, 24(1), 24(2)
High Courts14 Nov 1952Dismissed
Lalta Prasad Vs Brahmanand and Others
Allahabad High Court · AIR 1953 All 449 : (1953) 23 AWR 77
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 2, 51Trusts Act, 1882 — Section 1
High Courts13 Nov 1952Allowed
Ram Sahai Vs Commissioner S.T
Allahabad High Court · (1952) 11 AHC CK 0019
Constitution of India, 1950 — Article 245Uttar Pradesh Sales Tax Act, 1948 — Section 2, 24, 24(2), 3, 3A(1)Uttar Pradesh Sales Tax Rules, 1948 — Rule 44
High Courts12 Nov 1952Dismissed
Rukmi Sewak and Others Vs Mt. Munesari
Allahabad High Court · AIR 1953 All 332 : (1953) 23 AWR 288
Partition Act, 1893 — Section 4
High Courts12 Nov 1952
B.N. Rama and Co. Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1953 All 445
Income Tax Act, 1922 — Section 25, 25(3), 25(4)
High Courts11 Nov 1952Dismissed
Commr. of Income Tax, U.P. and C.P. and Berar, Lucknow Vs I.D. Varshani
Allahabad High Court · AIR 1953 All 414 : (1953) 23 AWR 330
Income Tax Act, 1922 — Section 66, 66(1)Limitation Act, 1908 — Article 176, 177, 181
High Courts11 Nov 1952Dismissed
Biswa Nath Singh Vs The District Board of Ballia
Allahabad High Court · AIR 1953 All 415 : (1953) 23 AWR 114
Uttar Pradesh District Boards Act, 1922 — Section 174(2)
High Courts06 Nov 1952Dismissed
Tahawwar Husain Vs State and Another
Allahabad High Court · AIR 1953 All 440
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts06 Nov 1952Dismissed
Kulsum Bibi Vs District Magistrate, Kanpur and Another
Allahabad High Court · AIR 1953 All 178 : (1953) 23 AWR 286
Constitution of India, 1950 — Article 7, 8
High Courts06 Nov 1952Dismissed
Beche Lal and Others Vs Hem Singh and Others
Allahabad High Court · AIR 1953 All 485 : (1953) 23 AWR 27
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 21 Rule 92, 152Evidence Act, 1872 — Section 115
High Courts06 Nov 1952Dismissed
Tahawar Husain Vs State and Others
Allahabad High Court · (1953) 23 AWR 41
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts05 Nov 1952Allowed
Maseh Ullah Shah Vs Abdul Rehman Sufi and Others
Allahabad High Court · AIR 1953 All 193 : (1953) 23 AWR 35
Allahabad High Court Rules, 1952 — Rule 1, 7Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 38, 9
High Courts04 Nov 1952Allowed
Mt. Thekura and Others Vs Sukhraj Singh
Allahabad High Court · AIR 1953 All 350 : (1953) 23 AWR 32
Registration Act, 1908 — Section 17(1), 49Stamp Act, 1899 — Section 2(15), 35
High Courts04 Nov 1952Dismissed
Bhaga and Others Vs Girwar and Others
Allahabad High Court · AIR 1953 All 439 : (1953) 23 AWR 306
Easements Act, 1882 — Section 62
High Courts03 Nov 1952Dismissed
Sundar Lal Saxena Vs The Hindustan Commercial Bank Ltd. and Another
Allahabad High Court · AIR 1953 All 260 : (1953) 23 AWR 90
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts03 Nov 1952Dismissed
Abdul Hamid and Others Vs Mst. Asghari Begum
Allahabad High Court · AIR 1953 All 173
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts30 Oct 1952
Gandamal Gopi Nath Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1953 All 447 : (1953) 23 AWR 298
Income Tax Act, 1922 — Section 22, 22(1), 22(2)