High Courts19 Dec 1914Disposed Of
Deo Narain Singh Vs Ganga Singh and Another
Allahabad High Court · (1914) 12 AHC CK 0010
COURT ARCHIVE
Allahabad High Court judgments, 1914
327 judgments · page 1 of 17
High Courts18 Dec 1914Disposed Of
In Re: Stamp Reference by the Board of Revenue
Allahabad High Court · (1915) ILR (All) 159
High Courts17 Dec 1914Allowed
T.C. Mukerji Vs Afzal Beg and Others
Allahabad High Court · AIR 1915 All 1(2) : (1915) ILR (All) 155
High Courts16 Dec 1914Allowed
Ahmad Raza Khan Vs Ram Lal and Another
Allahabad High Court · AIR 1915 All 30 : (1915) ILR (All) 203
High Courts14 Dec 1914Dismissed
Bhola Nath Vs Kartik Prasad Pande
Allahabad High Court · AIR 1915 All 133 : 29 Ind. Cas. 59
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts14 Dec 1914Dismissed
Kunwar Bahadur Vs Bindraban and Others
Allahabad High Court · AIR 1915 All 130 : (1915) ILR (All) 195
High Courts14 Dec 1914
Jawahir Vs Neki Ram
Allahabad High Court · AIR 1915 All 163 : (1915) ILR (All) 189 : 28 Ind. Cas. 502
High Courts11 Dec 1914Allowed
Ram Chandra Vs Emperor
Allahabad High Court · AIR 1915 All 8 : 28 Ind. Cas. 103
Criminal Procedure Code, 1898 (CrPC) — Section 375(7)
High Courts11 Dec 1914Disposed Of
In Re: Stamp Reference by the Board of Revenue
Allahabad High Court · AIR 1914 All 177(1) : (1915) ILR (All) 125
High Courts05 Dec 1914Allowed
Muhammad Wali Khan Vs Muhammad Mohi-Ud-Din Khan and Others
Allahabad High Court · AIR 1915 All 129(2) : (1915) ILR (All) 124
High Courts04 Dec 1914
Mangal Sen and Others Vs Muhammad Husain and Another
Allahabad High Court · (1915) ILR (All) 115
High Courts03 Dec 1914Allowed
Ram Dulari Vs Balak Ram and Another
Allahabad High Court · AIR 1915 All 111 : (1915) ILR (All) 120
High Courts03 Dec 1914Dismissed
Datti Lal and Another Vs Abdul Haq and Another
Allahabad High Court · (1915) ILR (All) 144
High Courts28 Nov 1914
Punna Chandra Mukerji and Another Vs Dhone Kristo Biswas and Another
Allahabad High Court · AIR 1914 All 351(2) : 24 Ind. Cas. 318
Civil Procedure Code, 1908 (CPC) — Section 22, 23
High Courts26 Nov 1914Dismissed
Emperor Vs Jiwan
Allahabad High Court · AIR 1915 All 114(2) : (1915) ILR (All) 107
High Courts26 Nov 1914Allowed
Hub Lal and Another Vs Daya Shankar
Allahabad High Court · (1915) ILR (All) 105
High Courts26 Nov 1914Disposed Of
Gur Bakhsh Singh Vs Kashi Ram and Another
Allahabad High Court · (1915) ILR (All) 110
High Courts26 Nov 1914
Parmeshwar Dat Vs Anardan Dat
Allahabad High Court · AIR 1915 All 10(1) : (1915) ILR (All) 113