High Courts24 Dec 1885
Bhagwant Singh and Another Vs Tej Kuar and Others
Allahabad High Court · (1886) ILR (All) 91
COURT ARCHIVE
Allahabad High Court judgments, 1885
151 judgments · page 1 of 8
High Courts22 Dec 1885Dismissed
Jhinguri and Others Vs Durga and Another
Allahabad High Court · (1885) ILR (All) 511
High Courts21 Dec 1885
Queen-Empress Vs Imdad Khan
Allahabad High Court · (1886) ILR (All) 120
Penal Code, 1860 (IPC) — Section 409Post Office Act, 1898 — Section 50
High Courts21 Dec 1885
Shambhu Nath and Others Vs Durga Prasad
Allahabad High Court · (1886) ILR (All) 86
High Courts18 Dec 1885Dismissed
Sheonarain Vs Paigi and Another
Allahabad High Court · (1886) ILR (All) 78
High Courts18 Dec 1885Disposed Of
Data Ram and Another Vs Ganga Ram and Another
Allahabad High Court · (1886) ILR (All) 82
High Courts15 Dec 1885Dismissed
The Land Mortgage Bank of India Vs Moti and Others
Allahabad High Court · (1886) ILR (All) 69
Easements Act, 1882 — Section 60
High Courts14 Dec 1885Dismissed
Muhammad Abid and Another Vs Muhammad Asghar
Allahabad High Court · (1886) ILR (All) 64
High Courts12 Dec 1885Allowed
Gobind Prasad Vs Raghunath Prasad
Allahabad High Court · (1886) ILR (All) 76
High Courts12 Dec 1885Dismissed
Narpat and Others Vs Chhiddu
Allahabad High Court · (1886) ILR (All) 62
High Courts12 Dec 1885Allowed
Chain Sukh Vs Dhanak Singh and Others
Allahabad High Court · (1886) ILR (All) 61
High Courts11 Dec 1885Allowed
Tahal Vs Bisheshar and Another
Allahabad High Court · (1886) ILR (All) 57
Specific Relief Act, 1877 — Section 21
High Courts09 Dec 1885Dismissed
Bholai and Another Vs Kali and Another
Allahabad High Court · (1886) ILR (All) 70
Specific Relief Act, 1877 — Section 42
High Courts07 Dec 1885Disposed Of
Udit Singh Vs Padarath Singh and Another
Allahabad High Court · (1886) ILR (All) 54
High Courts07 Dec 1885Allowed
Queen-Empress Vs Bandhu
Allahabad High Court · (1886) ILR (All) 51
Penal Code, 1860 (IPC) — Section 411
High Courts02 Dec 1885Dismissed
Queen-Empress Vs Ganga Ram and Another
Allahabad High Court · (1886) ILR (All) 38
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Nov 1885Disposed Of
Afzal-Un-Nissa Begam Vs Al Ali
Allahabad High Court · (1886) ILR (All) 35
High Courts26 Nov 1885Disposed Of
Dianat-Ul-Lah Beg Vs Wajid Ali Shah
Allahabad High Court · (1886) ILR (All) 31
Specific Relief Act, 1877 — Section 42