High Courts22 Dec 1898
Kalian Mal Vs Ram Kishen and Others
Allahabad High Court · (1899) ILR (All) 163
COURT ARCHIVE
Allahabad High Court judgments, 1898
120 judgments · page 1 of 6
High Courts21 Dec 1898Allowed
Queen-Empress Vs Zakir Husain
Allahabad High Court · (1899) ILR (All) 159
Criminal Procedure Code, 1898 (CrPC) — Section 172Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 193
High Courts21 Dec 1898
Jit Mal and Others Vs Jwala Prasad
Allahabad High Court · (1899) ILR (All) 155
High Courts16 Dec 1898Dismissed
Abdul Sadiq and Others Vs Abdul Aziz
Allahabad High Court · (1899) ILR (All) 152
High Courts12 Dec 1898Dismissed
Ishaq Ali Khan Vs Chunni and Others
Allahabad High Court · (1899) ILR (All) 149
High Courts10 Dec 1898Dismissed
Muhammad Siddiq Khan and Others Vs Muhammad Nasir Ullah Khan and Others
Allahabad High Court · (1899) ILR (All) 223
High Courts07 Dec 1898Disposed Of
Ram Sukh and Others Vs Gokul Chand
Allahabad High Court · (1899) ILR (All) 143
North Western Provinces Rent Act, 1881 — Section 34(b)
High Courts07 Dec 1898
Harbans Lal Vs Kundan Lal and Others
Allahabad High Court · (1898) 12 AHC CK 0002
High Courts25 Nov 1898Dismissed
Kunj Behari Lal and Another Vs Parsotam Narain
Allahabad High Court · (1899) ILR (All) 137
High Courts19 Nov 1898Dismissed
Queen-Empress Vs Mathura Prasad
Allahabad High Court · (1899) ILR (All) 127
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 409
High Courts18 Nov 1898
Queen-Empress Vs Timmal and Others
Allahabad High Court · (1899) ILR (All) 122
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 149
High Courts12 Nov 1898
Mujib-ullah Vs Umed Bibi and Another
Allahabad High Court · (1899) ILR (All) 119
High Courts11 Nov 1898Dismissed
Jamna Das and Another Vs Udey Ram and Others
Allahabad High Court · (1899) ILR (All) 117
High Courts10 Nov 1898
The Secretary of State for India in Council Vs Jillo
Allahabad High Court · (1899) ILR (All) 133
High Courts07 Sept 1898
Queen-Empress Vs Muhammad Saeed Khan
Allahabad High Court · (1899) ILR (All) 113
High Courts25 Aug 1898Dismissed
Queen-Empress Vs Abdul Razzak Khan and Another
Allahabad High Court · (1899) ILR (All) 109
High Courts24 Aug 1898Dismissed
Queen-Empress Vs Mutasaddi Lal
Allahabad High Court · (1899) ILR (All) 107
High Courts11 Aug 1898
Queen-Empress Vs Man Mohan Lal and Another
Allahabad High Court · (1899) ILR (All) 86