High Courts03 Feb 1898Dismissed
Debi Singh Vs Muhammad Ismail Khan
Allahabad High Court · (1898) ILR (All) 296
COURT ARCHIVE
Allahabad High Court judgments, 1898
120 judgments · page 6 of 6
High Courts02 Feb 1898Dismissed
Kedar Nath Vs Muzaffar Ali Khan
Allahabad High Court · (1898) ILR (All) 266
High Courts01 Feb 1898Dismissed
Brij Bhukhan Vs Durga Dat and Others
Allahabad High Court · (1898) ILR (All) 258
High Courts31 Jan 1898Dismissed
Diwan Singh and Others Vs Jadho Singh
Allahabad High Court · (1898) ILR (All) 252
High Courts31 Jan 1898Dismissed
Jaikaran Bharti Vs Raghunath Singh
Allahabad High Court · (1900) ILR (All) 254
High Courts28 Jan 1898Allowed
Sri Girdhariji Maharaj Vs Chote Lal and Others
Allahabad High Court · (1898) ILR (All) 248
High Courts25 Jan 1898Dismissed
Kadri Begam Vs Abdul Majid Khan
Allahabad High Court · (1898) ILR (All) 245
High Courts20 Jan 1898
Sadiq Ali Vs Pitam Mal, Sughra Fatima and Others
Allahabad High Court · (1902) ILR (All) 229
High Courts19 Jan 1898Dismissed
Daulat Ram Vs Anwar Husen
Allahabad High Court · (1898) ILR (All) 241
High Courts19 Jan 1898
Kishen Sahai Vs Bakhtawar Singh and Others
Allahabad High Court · (1898) ILR (All) 237
High Courts18 Jan 1898Dismissed
Oochi and Another Vs Ulfat and Others
Allahabad High Court · (1898) ILR (All) 234
High Courts17 Jan 1898Dismissed
Sharf-ud-din Khan Vs Fatehyab Khan
Allahabad High Court · (1898) ILR (All) 208
High Courts16 Jan 1898Dismissed
Biri Singh and Another Vs Nawal Singh and Others
Allahabad High Court · (1902) ILR (All) 226
High Courts15 Jan 1898Dismissed
Durga Singh Vs Bisheshar Dayal and Others
Allahabad High Court · (1902) ILR (All) 218
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 5(b)
High Courts15 Jan 1898
Raj Bahadur Vs Kanhaia Lal and Another
Allahabad High Court · (1902) ILR (All) 211
Transfer of Property Act, 1882 — Section 85
High Courts12 Jan 1898Allowed
The Muncipal Board of Cawnpore Vs Lallu and Another
Allahabad High Court · (1898) ILR (All) 200
High Courts12 Jan 1898Dismissed
Queen-Empress Vs Rahim Bakhsh
Allahabad High Court · (1898) ILR (All) 206
High Courts08 Jan 1898
Adhar Singh Vs Sheo Prasad and Others
Allahabad High Court · (1902) ILR (All) 209
High Courts04 Jan 1898Dismissed
Udit Narain Singh and Others Vs Shib Raj
Allahabad High Court · (1898) ILR (All) 198