High Courts23 Dec 1953Dismissed
Zahid Hussain Vs B. Khairati Lal Jain and Others
Allahabad High Court · AIR 1954 All 419 : (1954) 24 AWR 101
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Provincial Insolvency Act, 1920 — Section 75
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 1 of 19
High Courts23 Dec 1953Allowed
Pandit Gopi Nath and another Vs Pandit Bhanu Shanker Yasjnik
Allahabad High Court · (1954) 24 AWR 241
Transfer of Property Act, 1882 — Section 58, 91Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts22 Dec 1953Dismissed
Lalta Prasad Vs Inspector General of Police and Others
Allahabad High Court · AIR 1954 All 438
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 143Police Act, 1861 — Section 7
High Courts22 Dec 1953Dismissed
Hafiz Mohammad Yusuf Vs The Custodian General, Evacuee Properties, New Delhi and Others
Allahabad High Court · AIR 1954 All 433 : (1954) 24 AWR 135
Administration of Evacuee Property Act, 1950 — Section 27Constitution of India, 1950 — Article 226
High Courts22 Dec 1953Dismissed
The State Vs Padma Kant Malviya and Another
Allahabad High Court · AIR 1955 All 377 : (1954) 24 AWR 472
Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Dec 1953Allowed
Mst. Allah Bandi and Another Vs Govt. of Union of India (UOI) and Others
Allahabad High Court · AIR 1954 All 456 : (1954) 24 AWR 230
Constitution of India, 1950 — Article 5, 7Succession Act, 1925 — Section 16
High Courts18 Dec 1953Dismissed
Mohanlal Vs Kanwar Sen
Allahabad High Court · AIR 1954 All 480 : (1954) 24 AWR 149
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 15, 3, 3(1)
High Courts18 Dec 1953
T.B. Mukerji Vs The State
Allahabad High Court · (1954) CriLJ 1072
Penal Code, 1860 (IPC) — Section 10, 109, 120B, 124A, 147
High Courts17 Dec 1953Dismissed
Balwant Singh Vs Maharaj Singh and Others
Allahabad High Court · (1953) 12 AHC CK 0041
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 53(3)
High Courts17 Dec 1953Dismissed
Ch. Balwant Singh Vs Ch. Mahraj Singh and others
Allahabad High Court · (1953) 12 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(3)
High Courts17 Dec 1953Dismissed
The District Board Banaras Vs G.F. Kellner and Co.
Allahabad High Court · (1954) 24 AWR 214
Constitution of India, 1950 — Article 31
High Courts16 Dec 1953Allowed
Gaya Gir and others Vs Viswanath Pandey
Allahabad High Court · (1954) 24 AWR 178
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
High Courts15 Dec 1953Dismissed
Mohan Lal and Others Vs Gokaran Singh and Others
Allahabad High Court · AIR 1954 All 716 : (1954) 24 AWR 133
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Limitation Act, 1908 — Article 132Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 2, 4, 7
High Courts15 Dec 1953
Chhatkun and Others Vs The State
Allahabad High Court · (1954) CriLJ 1480
Penal Code, 1860 (IPC) — Section 323
High Courts14 Dec 1953Dismissed
Nata Vs The State
Allahabad High Court · AIR 1954 All 600
Uttar Pradesh Panchayat Raj Act, 1947 — Section 59
High Courts14 Dec 1953Dismissed
Chhotey Lal Vs State of Uttar Pradesh
Allahabad High Court · AIR 1954 All 687 : (1954) 24 AWR 121
Arms Act, 1959 — Section 19Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 27
High Courts14 Dec 1953Dismissed
Smt. Baddey Vs Smt. Mahadevi
Allahabad High Court · (1954) 24 AWR 166
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(a)
High Courts12 Dec 1953Dismissed
Girdhari Lal Vs Sunder Lal
Allahabad High Court · AIR 1954 All 445
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(2), 5(4)
High Courts12 Dec 1953Dismissed
Sheo Ram and other Vs Prem Shanker and others
Allahabad High Court · (1954) 24 AWR 52
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 5
High Courts09 Dec 1953Dismissed
Md. Ishaq Vs Abdul Majeed
Allahabad High Court · AIR 1954 All 455 : (1954) 24 AWR 163
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 6, 115