Constitution of India, 1950 — Article 14, 19, 19(6), 301, 310Uttar Pradesh State Road Transport Corporation Act, 1950 — Section 10, 11(2), 3, 4, 5Uttar Pradesh State Road Transport Rule — Rule 3

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High Courts16 Nov 1953Dismissed

Basant Singh Vs Janak Singh

Allahabad High Court · (1954) CriLJ 879

Constitution of India, 1950 — Article 226

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High Courts13 Nov 1953Disposed Of

Maqsood Ali Vs Zahid Ali Sabzposh

Allahabad High Court · AIR 1954 All 385

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 20 Rule 17

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High Courts13 Nov 1953Dismissed

Hansa and Others Vs State

Allahabad High Court · AIR 1954 All 381

Cattle Trespass Act, 1871 — Section 10, 148, 304, 323

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High Courts13 Nov 1953

Tula Ram Ram Rakshpal Vs Amritdhara Pharmacy Ltd., Dehra Dun

Allahabad High Court · AIR 1954 All 720 : (1954) 24 AWR 280

Trade Marks Act, 1940 — Section 15(4), 76

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High Courts12 Nov 1953Allowed

Munshi and Others Vs State

Allahabad High Court · AIR 1954 All 356

Criminal Procedure Code, 1898 (CrPC) — Section 263, 264, 350Uttar Pradesh Public Gambling Act, 1917 — Section 13

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High Courts11 Nov 1953Dismissed

Jamuna Prasad Vs Harihar Baksh Singh

Allahabad High Court · AIR 1954 All 360 : (1953) 23 AWR 733

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12

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High Courts11 Nov 1953Disposed Of

Ram Singh and Others Vs Panchayati Adalat and Others

Allahabad High Court · AIR 1954 All 252

Limitation Act, 1908 — Article 150, 181, 182, 12, 12(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 85

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High Courts11 Nov 1953

Chhotey and Another Vs Ram Singh and Others

Allahabad High Court · (1954) CriLJ 1168

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts10 Nov 1953Dismissed

Laxmi Chand and Another Vs Asa Ram and Another

Allahabad High Court · AIR 1954 All 384

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 210

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High Courts07 Nov 1953Dismissed

Seth Sri Niwas Vs L. Shiam Behari Lal

Allahabad High Court · (1954) 24 AWR 388

Limitation Act, 1963 — Article 182

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High Courts05 Nov 1953Allowed

Daulat Ram and Others Vs Panchayat Adalat and Others

Allahabad High Court · AIR 1954 All 306

Uttar Pradesh Panchayat Raj Act, 1947 — Section 83

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