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Allahabad High Court judgments, 1953

362 judgments · page 5 of 19

High Courts21 Oct 1953Dismissed

Aijaz Hussain Vs Hans Raj

Allahabad High Court · AIR 1954 All 221 : (1953) 23 AWR 671

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3A, 5(4)
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High Courts13 Oct 1953Dismissed

Faiyaz Khan Vs Mithan

Allahabad High Court · AIR 1954 All 222 : (1953) 23 AWR 722

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13
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High Courts12 Oct 1953Dismissed

Prem Shankar Vs State

Allahabad High Court · AIR 1954 All 342 : (1953) 23 AWR 680

Police Act, 1861 — Section 20, 23, 24Uttar Pradesh Excise Act, 1910 — Section 70
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High Courts10 Oct 1953Dismissed

Shyam Lal Vs State of U.P. and Another

Allahabad High Court · AIR 1954 All 235

Civil Services (Classification, Control and Appeal) Rules — Rule 7Constitution of India, 1950 — Article 311Fundamental Rules — Rule 55
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High Courts08 Oct 1953

Raja Ram Vs State

Allahabad High Court · AIR 1954 All 214 : (1953) 23 AWR 628

Criminal Procedure Code, 1898 (CrPC) — Section 439Evidence Act, 1872 — Section 32, 45, 5Uttar Pradesh Excise Act, 1910 — Section 60
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High Courts28 Sept 1953Disposed Of

State Vs Padma Kant Malviya and Another

Allahabad High Court · (1954) CriLJ 1141

Cattle Trespass Act, 1871 — Section 20Constitution of India, 1950 — Article 105, 124, 129, 13, 194General Clauses Act, 1897 — Section 2, 3, 5
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