High Courts28 Sept 1953Dismissed
Shiva Behari Vs State
Allahabad High Court · AIR 1954 All 255 : (1953) 23 AWR 689 : (1954) 1 LLJ 449
Factories Act, 1948 — Section 106, 62
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 6 of 19
High Courts28 Sept 1953Disposed Of
Commr. of Income Tax, U.P., Lucknow Vs Radhaswami Satsang Sabha
Allahabad High Court · AIR 1954 All 291 : (1954) 25 ITR 472
Evidence Act, 1872 — Section 57Income Tax Act, 1922 — Section 4, 4(3), 66
High Courts28 Sept 1953
RAMSWARUP BENGALIMAL Vs COMMISSIONER OF Income Tax, U.P. and V.P., LUCKNOW.
Allahabad High Court · (1954) 25 ITR 17
Income Tax Act, 1961 — Section 66(2)
High Courts27 Sept 1953Dismissed
Raja Ram Vs Girraj Kishore another
Allahabad High Court · (1953) 09 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(3)Registration Act, 1908 — Section 47
High Courts25 Sept 1953Dismissed
Ram Pukar Singh Watchman Vs The State
Allahabad High Court · AIR 1954 All 223 : (1953) 23 AWR 606
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 6
High Courts25 Sept 1953Dismissed
State Vs Kanchan Singh and Another
Allahabad High Court · AIR 1954 All 153 : (1953) 23 AWR 640
Evidence Act, 1872 — Section 1, 32, 9
High Courts24 Sept 1953Dismissed
Hamid Ahmad Vs State
Allahabad High Court · (1953) 23 AWR 672
Criminal Procedure Code, 1898 (CrPC) — Section 260, 262, 263, 264, 265
High Courts24 Sept 1953Dismissed
Gulab Singh Vs L. Hira Lal
Allahabad High Court · AIR 1954 All 314 : (1953) 23 AWR 695
Transfer of Property Act, 1882 — Section 58, 68, 68(1)
High Courts24 Sept 1953
Sri Dulap Singh and Others Vs State
Allahabad High Court · AIR 1954 All 163 : (1953) 23 AWR 599
Criminal Procedure Code, 1898 (CrPC) — Section 347, 437, 439Penal Code, 1860 (IPC) — Section 147, 149, 307
High Courts23 Sept 1953Dismissed
Lallu Vs Bachchu Singh and Others
Allahabad High Court · AIR 1954 All 355 : (1953) 23 AWR 731
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 198, 242, 44
High Courts23 Sept 1953Dismissed
Jai Prakash and Others Vs Bishambhar Das and Others
Allahabad High Court · AIR 1954 All 215 : (1953) 23 AWR 665
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 114
High Courts23 Sept 1953Dismissed
Ajodhia Singh and Others Vs Ram Phal Singh and Others
Allahabad High Court · AIR 1954 All 359
Oudh Rent Act, 1886 — Section 127Uttar Pradesh Tenancy Act, 1939 — Section 29, 3(23)
High Courts22 Sept 1953Dismissed
Hira Singh and Another Vs State
Allahabad High Court · AIR 1954 All 231 : (1953) 23 AWR 654
Criminal Procedure Code, 1898 (CrPC) — Section 205, 526
High Courts22 Sept 1953Disposed Of
Raja Ram Vs State
Allahabad High Court · (1954) CriLJ 438
Penal Code, 1860 (IPC) — Section 161, 165
High Courts22 Sept 1953Dismissed
State of Uttar Pradesh Vs Shyam Sundar Lal Jain
Allahabad High Court · AIR 1954 All 308
Contempt of Courts Act, 1971 — Section 1, 3Penal Code, 1860 (IPC) — Section 500
High Courts22 Sept 1953Dismissed
Shankerpal Singh and Another Vs Hari Shanker Singh and Others
Allahabad High Court · AIR 1954 All 170 : (1954) 24 AWR 102
Uttar Pradesh Tenancy Act, 1939 — Section 183, 291
High Courts22 Sept 1953Allowed
Mohd. Sarifullah Vs State and Others
Allahabad High Court · AIR 1954 All 213 : (1953) 23 AWR 625
Criminal Procedure Code, 1898 (CrPC) — Section 503, 506
High Courts22 Sept 1953
Smt. Shanti Devi Vs Mt. Kubra Begum and Another
Allahabad High Court · AIR 1954 All 184 : (1953) 23 AWR 608
Court Fees Act, 1870 — Article 1, 2BUttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 23Uttar Pradesh Court Fees (Amendment) Act, 1938 — Article 12
High Courts21 Sept 1953Allowed
National Carbon Co. (India) Ltd. Vs Raj Kumar and Another
Allahabad High Court · AIR 1954 All 218 : (1953) 23 AWR 626
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Sept 1953Allowed
Bishamber Dayal Vs State
Allahabad High Court · AIR 1954 All 183 : (1953) 23 AWR 601
Essential Supplies (Temporary Powers) Act, 1946 — Section 7