High Courts02 Sept 1953
Chandra Datt Vs Vidya Prasad and Others
Allahabad High Court · AIR 1954 All 351 : (1953) 23 AWR 719
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 8 of 19
High Courts28 Aug 1953Allowed
Sunder Lal and Another Vs Mohammad Ishaq
Allahabad High Court · AIR 1954 All 111 : (1953) 23 AWR 568
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 15, 3
High Courts27 Aug 1953Allowed
State Vs Mt. Dukhtari
Allahabad High Court · AIR 1954 All 173 : (1953) 23 AWR 542
Influx from Pakistan (Control) Act, 1949 — Section 3, 4Influx from Pakistan (Control) Rules, 1949 — Rule 31(2)
High Courts27 Aug 1953Dismissed
Jangi Lal Vs Rent Control and Eviction Officer, Allahabad and Another
Allahabad High Court · AIR 1954 All 126 : (1953) 23 AWR 540
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 3, 7Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 7
High Courts26 Aug 1953Dismissed
Mst. Nanhi Nabbi Vs Mst. Bunyadi Begam Ghani Raza
Allahabad High Court · AIR 1954 All 87 : (1953) 23 AWR 586
High Courts26 Aug 1953Dismissed
All India Shia Conference Vs Taqi Hadi and Others
Allahabad High Court · AIR 1954 All 124 : (1953) 23 AWR 594
United Provinces Muslim Wakf Act, 1936 — Section 8A
High Courts26 Aug 1953Dismissed
U.P. Oil Mills Agency, Kanpur Vs Saraswati Soap and Oil Mills Ltd.
Allahabad High Court · AIR 1954 All 129 : (1953) 23 AWR 566 : (1954) 24 CompCas 450
Companies Act, 1913 — Section 229, 230Provincial Insolvency Act, 1920 — Section 28, 48Trusts Act, 1882 — Section 23
High Courts26 Aug 1953Allowed
Wasiq Ali Khan Vs Nand Kishore and Others
Allahabad High Court · AIR 1954 All 119 : (1953) 23 AWR 563
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, 144
High Courts26 Aug 1953Dismissed
Municipal Board, Mau Nath Bhanjan Vs Raghunath Prasad
Allahabad High Court · (1953) 08 AHC CK 0006
High Courts19 Aug 1953
Gir Raj Kishore Vs State
Allahabad High Court · AIR 1954 All 421
General Clauses Act, 1897 — Section 3(39)High Denomination Bank Notes (Demonetisation) Ordinance, 1946 — Section 4, 5, 6, 7(3)
High Courts19 Aug 1953Dismissed
Union Bank Ltd., Utraula Vs Mst. Ram Rati and Others
Allahabad High Court · AIR 1954 All 595 : (1954) 24 AWR 108
Hindu Widows Remarriage Act, 1856 — Section 2Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 122, 126, 41
High Courts18 Aug 1953Dismissed
Kesho Datt and Others Vs Panchayati Adalat and Others
Allahabad High Court · AIR 1954 All 84 : (1953) 23 AWR 536
Uttar Pradesh Panchayat Raj Act, 1947 — Section 83
High Courts18 Aug 1953Dismissed
Mohammad Mehdi Vs Husain Ali and Another
Allahabad High Court · AIR 1954 All 209 : (1953) 23 AWR 704
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
High Courts18 Aug 1953Dismissed
Prem Chand and Another Vs Mst. Bittan Devi
Allahabad High Court · AIR 1954 All 143
Evidence Act, 1872 — Section 101, 102, 103
High Courts17 Aug 1953Dismissed
Mst. Rukmin and Another Vs Babu Ram and Others
Allahabad High Court · AIR 1954 All 192 : (1953) 23 AWR 717
Uttar Pradesh Tenancy Act, 1939 — Section 183
High Courts14 Aug 1953Dismissed
Roop Kishore Tandon and Others Vs Braj Kishore Tandon and Others
Allahabad High Court · AIR 1954 All 117 : (1953) 23 AWR 705
Evidence Act, 1872 — Section 114Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2
High Courts14 Aug 1953Allowed
Rajendra and Another Vs Balmukand and Another
Allahabad High Court · AIR 1954 All 63 : (1953) 23 AWR 629
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 100, 2(2), 47, 96Uttar Pradesh Debt Redemption Act, 1940 — Section 24, 8, 8(2), 9
High Courts14 Aug 1953
Sm. Chand Rani Vs Chaitram Mukhi
Allahabad High Court · AIR 1954 All 108 : (1953) 23 AWR 669
Suits Valuation Act, 1887 — Section 8Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts13 Aug 1953Dismissed
Ram Narain alias Borey Singh Vs Ram Narain alias Nanhey Singh
Allahabad High Court · (1954) 24 AWR 411
High Courts12 Aug 1953Disposed Of
Ram Lakhan and Another Vs Raj Kumar
Allahabad High Court · AIR 1954 All 313 : (1953) 23 AWR 699