High Courts12 Aug 1953Allowed
Sri Prakash Singh and Others Vs Madhusudan and Others
Allahabad High Court · AIR 1954 All 164
Uttar Pradesh Court of Wards Act, 1912 — Section 45, 49, 49(2)
COURT ARCHIVE
Allahabad High Court judgments, 1953
362 judgments · page 9 of 19
High Courts11 Aug 1953Allowed
Bans Ali and Others Vs Mohammad Ali and Others
Allahabad High Court · AIR 1954 All 70 : (1953) 23 AWR 523
Uttar Pradesh Tenancy Act, 1939 — Section 36, 37
High Courts10 Aug 1953Disposed Of
Gopal Das Vs State
Allahabad High Court · AIR 1954 All 80
Constitution of India, 1950 — Article 13(1), 14Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(1)
High Courts10 Aug 1953Dismissed
Badri Datt and Others Vs Shrikishan and Others
Allahabad High Court · AIR 1954 All 94 : (1953) 23 AWR 609
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9
High Courts08 Aug 1953
Dwarka and Another Vs State
Allahabad High Court · (1954) CriLJ 188
Penal Code, 1860 (IPC) — Section 402, 457
High Courts07 Aug 1953Dismissed
Ram Naresh and Others Vs Deo Narain and Others
Allahabad High Court · AIR 1954 All 109 : (1953) 23 AWR 522
Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 242
High Courts07 Aug 1953Dismissed
State Vs Ballister Singh and Others
Allahabad High Court · AIR 1954 All 47 : (1953) 23 AWR 560
Allahabad High Court Rules, 1952 — Rule 2Criminal Procedure Code, 1898 (CrPC) — Section 417, 421
High Courts05 Aug 1953Dismissed
Mt. Kulsumunn-isan Vs Khushnudi Begum and Another
Allahabad High Court · AIR 1954 All 188 : (1953) 23 AWR 617
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Uttar Pradesh Court Fees Act, 1870 — Article 17, 6A, 7
High Courts05 Aug 1953Dismissed
Ramdas Vs Shree Ram Lakshman Janki
Allahabad High Court · AIR 1953 All 797
Transfer of Property Act, 1882 — Section 111
High Courts04 Aug 1953Dismissed
Jagdeo Singh and Another Vs Sitla Pd.
Allahabad High Court · AIR 1954 All 71 : (1953) 23 AWR 620
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1908 — Section 6
High Courts04 Aug 1953Dismissed
Hardei Vs Wahid Khan and Another
Allahabad High Court · AIR 1954 All 16
Transfer of Property Act, 1882 — Section 111, 76
High Courts04 Aug 1953Dismissed
M.R. Bakshi Vs K.N. Saksena, P.C.S., Regional Food Controller, Lucknow and Others
Allahabad High Court · AIR 1954 All 5
Constitution of India, 1950 — Article 226
High Courts03 Aug 1953Dismissed
The Municipal Board of Kanpur Vs Dominion of India as owner of East Indian Railway
Allahabad High Court · (1953) 23 AWR 613
Constitution of India, 1950 — Article 285Government of India Act, 1935 — Section 154Railways (Local Authorities Taxation) Act, 1941 — Section 3, 3(1)
High Courts03 Aug 1953Dismissed
Jodha Ram Vs State
Allahabad High Court · AIR 1954 All 67 : (1953) 23 AWR 519
Penal Code, 1860 (IPC) — Section 441
High Courts03 Aug 1953Dismissed
Mohammad Abdul Rahman Khan Vs The Govt. of the State of Uttar Pradesh and Another
Allahabad High Court · AIR 1954 All 4 : (1953) 23 AWR 475
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 145
High Courts03 Aug 1953Dismissed
Municipal Board of Kanpur Vs Dominion of India, as owner of East Indian Railway
Allahabad High Court · AIR 1954 All 56
Constitution of India, 1950 — Article 285Railways (Local Authorities Taxation) Act, 1941 — Section 3, 3(2)Railways Act, 1890 — Section 135
High Courts31 Jul 1953Allowed
Gunda and Another Vs State
Allahabad High Court · (1953) 23 AWR 574 : (1954) CriLJ 228
Penal Code, 1860 (IPC) — Section 395, 412
High Courts31 Jul 1953Allowed
Chandrika and others Vs State
Allahabad High Court · (1954) 24 AWR 113
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts31 Jul 1953Allowed
Gaya Prasad and Others Vs State
Allahabad High Court · AIR 1954 All 59 : (1953) 23 AWR 491
Evidence Act, 1872 — Section 1, 33Penal Code, 1860 (IPC) — Section 307