High Courts23 Dec 1983Dismissed
Commissioner, Sales Tax Vs Triloki Nath and Sons
Allahabad High Court · (1984) 57 STC 322
Uttar Pradesh Sales Tax Act, 1948 — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 1983
524 judgments · page 1 of 27
High Courts23 Dec 1983
Deen Dayal Vs Chheda Lal and Others
Allahabad High Court · (1984) 1 ACC 359
Motor Vehicles Act, 1939 — Section 110D
High Courts23 Dec 1983
U.P.S.R.T.C. Vs Inayatullah Khan and Others
Allahabad High Court · (1984) 1 ACC 291
High Courts22 Dec 1983Allowed
Bam Bahadur Singh and Others Vs Moti Singh and Others
Allahabad High Court · (1982) 8 ACR 394
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 142, 145, 145(1)Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 142, 145, 145(1)Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 142, 145, 145(1)
High Courts22 Dec 1983Dismissed
Rajesh Kumar Shukla Vs S.S. Dubey and Others
Allahabad High Court · (1984) CriLJ 1006
Contempt of Courts Act, 1971 — Section 11, 12
High Courts22 Dec 1983Dismissed
Haji Badal and Others Vs Abid Husain and Another
Allahabad High Court · (1982) 8 ACR 151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120, 405, 406Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Dec 1983
Kailash Nath Agarwal and Others Vs Prem Pal Agarwal and Another
Allahabad High Court · (1982) 8 ACR 198
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 2, 3, 4Penal Code, 1860 (IPC) — Section 109, 114, 405, 406
High Courts22 Dec 1983
Soni Bricks Trading Company Vs State of U.P. and Others
Allahabad High Court · (1982) 8 ACR 174
Constitution of India, 1950 — Article 14, 31Essential Commodities Act, 1955 — Section 2, 3, 7Constitution of India, 1950 — Article 14, 31
High Courts21 Dec 1983Dismissed
Surjeet Singh Vs State of U.P.
Allahabad High Court · (1982) 8 ACR 55
Criminal Procedure Code, 1973 (CrPC) — Section 309(2), 41(1), 439, 60(1)
High Courts21 Dec 1983
Sarit Kumar Bose Vs State of U.P.
Allahabad High Court · (1982) 8 ACR 124
Criminal Procedure Code, 1973 (CrPC) — Section 207, 239, 482Penal Code, 1860 (IPC) — Section 409, 420, 467, 468Criminal Procedure Code, 1973 (CrPC) — Section 207, 239, 482
High Courts20 Dec 1983Dismissed
Ratan Singh Vs Kusum alias Suman and Another
Allahabad High Court · (1982) 8 ACR 108
Constitution of India, 1950 — Article 136, 137, 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Mineral Concession Rules, 1960 — Rule 55
High Courts20 Dec 1983Allowed
Bal Krishna Vs State of U.P.& Others
Allahabad High Court · (1983) 12 AHC CK 0023
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(1)(8)
High Courts20 Dec 1983
Babulal and Others Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (1984) 1 ACC 207 : (1985) ACJ 291
Motor Vehicles Act, 1988 — Section 110D
High Courts19 Dec 1983Partly Allowed
Ram Adhar Pal and Others Vs K.M. Transport Co.
Allahabad High Court · (1984) 1 ACC 339
Motor Vehicles Act, 1988 — Section 110D
High Courts19 Dec 1983Allowed
Sheo Kumar Vs Smt. Kanti Devi
Allahabad High Court · (1982) 8 ACR 128
Criminal Procedure Code, 1973 (CrPC) — Section 128, 482Limitation Act, 1963 — Section 14Penal Code, 1860 (IPC) — Section 326, 34
High Courts19 Dec 1983
Jhunney Khan Vs The City Magistrate and Others
Allahabad High Court · (1982) 8 ACR 75
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146(1)Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146(1)
High Courts16 Dec 1983Dismissed
Rajeev alias Rajoo and Another Vs Smt. Pushpa Devi and Others
Allahabad High Court · (1982) 8 ACR 80
Criminal Procedure Code, 1973 (CrPC) — Section 491Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts16 Dec 1983Dismissed
Shamshad Khan Vs State of U.P.
Allahabad High Court · (1982) 8 ACR 115
Criminal Procedure Code, 1973 (CrPC) — Section 193, 193(1), 207(A), 209, 319Penal Code, 1860 (IPC) — Section 363, 366, 368Criminal Procedure Code, 1973 (CrPC) — Section 193, 193(1), 207(A), 209, 319
High Courts16 Dec 1983Allowed
Radhaswami Satsang Sabha Vs Smt. Puttan (deceased by L.Rs.) and Others
Allahabad High Court · AIR 1984 All 198
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Dec 1983Allowed
The Commissioner of Sales Tax Vs Kaderul Sehat Dawakhana and Another
Allahabad High Court · (1984) 56 STC 133
Uttar Pradesh Sales Tax Act, 1948 — Section 21