High Courts21 Dec 1934Dismissed
Sulaiman Husain Khan Vs Sita
Allahabad High Court · AIR 1935 All 574 : 155 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 16
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 1 of 25
High Courts21 Dec 1934Dismissed
Thakur Bhawani Singh Vs Baldeo and Another
Allahabad High Court · AIR 1935 All 373
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts21 Dec 1934Dismissed
Ewaz Singh Vs Rani Dan Kuar
Allahabad High Court · AIR 1935 All 503(1)
Agra Tenancy Act, 1926 — Section 271
High Courts21 Dec 1934Disposed Of
Sajjanpal Singh and Others Vs Mt. Harnaraini Kunwar
Allahabad High Court · AIR 1935 All 285 : 157 Ind. Cas. 192
High Courts21 Dec 1934Allowed
Mt. Deba Vs Secy. of State
Allahabad High Court · AIR 1935 All 455
Court Fees Act, 1870 — Section 12(1)
High Courts21 Dec 1934Allowed
Ajodhya Prasad Dube Vs Mahabir and Others
Allahabad High Court · AIR 1935 All 293 : 159 Ind. Cas. 39
High Courts21 Dec 1934
British India Corporation Ltd. Vs Shanti Narain
Allahabad High Court · AIR 1935 All 310
Companies Act, 1913 — Section 54(1)
High Courts21 Dec 1934
Lakhmi Das Vs Lakho Ram and Another
Allahabad High Court · AIR 1935 All 410
Penal Code, 1860 (IPC) — Section 464
High Courts20 Dec 1934Disposed Of
Ram Charan and Others Vs Emperor
Allahabad High Court · AIR 1935 All 549 : 155 Ind. Cas. 119
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 394
High Courts20 Dec 1934Dismissed
Sukhai Vs Emperor
Allahabad High Court · AIR 1935 All 517
Criminal Procedure Code, 1898 (CrPC) — Section 117(3), 122
High Courts20 Dec 1934Disposed Of
Makund Swarup Vs Kishun Chand Singh and Others
Allahabad High Court · AIR 1935 All 382 : 157 Ind. Cas. 261
Agra Tenancy Act, 1926 — Section 273
High Courts20 Dec 1934Dismissed
B.B. and C.I. Railway Vs Raghib Ali
Allahabad High Court · AIR 1935 All 437
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts20 Dec 1934
(Firm) Sansarchand Lachhman Das Vs Dina Nath Dube
Allahabad High Court · AIR 1935 All 645 : 155 Ind. Cas. 571
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Dec 1934
Ram Saran Das Vs Mallu and Others
Allahabad High Court · AIR 1935 All 565 : 155 Ind. Cas. 249
High Courts19 Dec 1934Disposed Of
Budhan and Others Vs Korhey and Another
Allahabad High Court · AIR 1935 All 381 : 159 Ind. Cas. 147
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Dec 1934Dismissed
Barkat Ullah and Another Vs Nisar Husain and Others
Allahabad High Court · (1934) 12 AHC CK 0052
Evidence Act, 1872 — Section 32(5)
High Courts19 Dec 1934
Babu Ram and Others Vs Inam Ullah
Allahabad High Court · AIR 1935 All 411 : 157 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts19 Dec 1934
Chandra Shekhar and Another Vs Manohar Lal and Others
Allahabad High Court · AIR 1935 All 359