COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 1 of 34
Khub Chand Vs Lachman Das-Decree holder
Allahabad High Court · AIR 1930 All 415 : 122 Ind. Cas. 758
Adit Narain Singh Vs Mahabir Prasad Singh and Others
Allahabad High Court · (1929) 12 AHC CK 0054
Bhagirathi Dubey Vs Rajkishore Dubey and Others
Allahabad High Court · AIR 1930 All 354 : 122 Ind. Cas. 887
Jokhu Bhunja Vs Sitla Baksh Singh and Others
Allahabad High Court · AIR 1930 All 416 : (1930) ILR (All) 539 : 122 Ind. Cas. 411
Gobardhan Das Vs Dau Dayal
Allahabad High Court · (1929) 12 AHC CK 0022
Pashpati Vizia Nand Bahadur Vs Hargovind Rai and Another
Allahabad High Court · AIR 1931 All 211 : 122 Ind. Cas. 597
Murli Tewari Vs Mohammad Idris and Others
Allahabad High Court · AIR 1930 All 312 : (1930) ILR (All) 538 : 122 Ind. Cas. 595
Hemendra Nath and Others Vs Tulshi Singh and Others
Allahabad High Court · (1929) 12 AHC CK 0047
In Re: Basant Rai Takhat Singh of Agra
Allahabad High Court · AIR 1930 All 288
Sarju Tewari Vs Shah Mohammad Amin and Others
Allahabad High Court · AIR 1930 All 337
Mt. Raji Vs Ram Lagan and Others
Allahabad High Court · (1929) 12 AHC CK 0068
Mt. Ananti Vs Chhannu and Others
Allahabad High Court · (1929) 12 AHC CK 0044
Basant Lal and Others Vs Bhagwati Prasad and Others
Allahabad High Court · AIR 1930 All 365
Munir Khan Vs Municipal Board
Allahabad High Court · AIR 1929 All 365(1) : 122 Ind. Cas. 742
Durga Prasad and Another Vs Chauharja Prasad
Allahabad High Court · AIR 1930 All 536 : 122 Ind. Cas. 413
Sheo Mangal Shukul Vs Jagan Lohar and Others
Allahabad High Court · (1929) 12 AHC CK 0024
Musammat Raji Vs Ram Lagan and Others
Allahabad High Court · (1929) 12 AHC CK 0002
Ramji Lal and Others Vs Lala Shib Charan Das
Allahabad High Court · (1929) 12 AHC CK 0069